High Courts12 Nov 2018Dismissed
Hardeep Sharma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 566
Indian Penal Code, 1860 — Section 34, 149, 376, 384, 389Code of Criminal Procedure, 1973 — Section 437, 438
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 19 of 150
High Courts12 Nov 2018Disposed off
Narender @ Chhotu Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0024
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 4(1)(2)
High Courts12 Nov 2018Allowed
Sumit Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0023
Indian Penal Code, 1860 — Section 148, 302, 307, 323, 324, 452, 427Arms Act, 1959 — Section 25
High Courts12 Nov 2018Allowed
Surajmal @ Khinnu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0022
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 120B, 342, 379, 384, 420
High Courts12 Nov 2018Disposed off
Nirvail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0021
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29, 50, 61, 85Code of Criminal Procedure, 1973 — Section 161, 173
High Courts12 Nov 2018Allowed
Manoj Kumar Kansal Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0020
Indian Penal Code, 1860 — Section 379, 420, 467, 468, 471Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 320, 482
High Courts06 Nov 2018Disposed off
Komal Kove and anr Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0018
Code of Criminal Procedure, 1973 — Section 482
High Courts06 Nov 2018Dismissed
Major Neeraj Yadav Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0017
Indian Penal Code, 1860 — Section 34, 306Domestic Violence Act, 2005 — Section 12
High Courts05 Nov 2018Allowed
Naveen Kumar Vs Mahender Pal And Anr
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 41 : (2019) 1 ACC 519
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)
High Courts02 Nov 2018Dismissed
Indiabulls Housing Finance Ltd Vs RHC Holding Private Limited Anr Ors
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 28 : (2019) 1 CriCC 846
Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 116(3), 436, 436(1), 436(2), 437, 446A, 450, 482
High Courts02 Nov 2018Allowed
Kali Ram Vs Ram Kumar And Ors
Punjab And Haryana At Chandigarh · (2019) 1 CivCC 613
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts02 Nov 2018Dismissed
Gurdial Singh And Another Vs Anil Kumar And Others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0048
High Courts02 Nov 2018Dismissed
Nav Bharti Public School And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0016
Right of Children to Fee and Compulsory Education Act, 2009 — Section 18Haryana School Education Act, 1955 — Section 4, 5
High Courts02 Nov 2018Disposed off
Neetu Kumari and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0015
Constitution of India, 1950 — Article 21
High Courts02 Nov 2018Dismissed
Maninder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0014
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 186, 188, 353, 395Representation of People Act, 1957 — Section 134, 135
High Courts02 Nov 2018Dismissed
Pinder Singh @ Gurpreet Sodi @ Gopi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0013
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 471
High Courts02 Nov 2018
Dev Karan Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0012
Code of Criminal Procedure, 1973 — Section 438, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22
High Courts02 Nov 2018Allowed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0011
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 364, 328
High Courts02 Nov 2018Allowed
Babli Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0010
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts02 Nov 2018Allowed
Ajay @ Pardhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0009
Indian Penal Code, 1860 — Section 34, 201, 302, 364Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)