High Courts23 Oct 2018Allowed
Amit Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0172
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 406, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 23 of 150
High Courts23 Oct 2018Disposed off
Sukhraj Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0171
Constitution of India, 1950 — Article 21
High Courts23 Oct 2018Allowed
Birbal alias Bir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0170
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 397Arms Act, 1959 — Section 25
High Courts23 Oct 2018Allowed
Sucheta Arya Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0168
Constitution of India, 1950 — Article 16(1)
High Courts23 Oct 2018Disposed off
Manjeet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0167
High Courts23 Oct 2018Allowed
Sharavan @ Kana Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0162
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Arms Act, 1959 — Section 25, 54, 59
High Courts23 Oct 2018Allowed
Gurbachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0161
Indian Penal Code, 1860 — Section 406, 420Immigration Act, 1924 — Section 24Code of Criminal Procedure, 1973 — Section 438(2)
High Courts23 Oct 2018Allowed
Narinder Kaur Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0160
Indian Penal Code, 1860 — Section 380, 457, 511Code of Criminal Procedure, 1973 — Section 482
High Courts22 Oct 2018Allowed
Gurnam Singh Vs Director Panchayat, Directorate Of Village Development And Panchayat Department, Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 184
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(1), 7(2)
High Courts22 Oct 2018Dismissed
Satpal Kaur And Others Vs Municipal Corporation, Ludhiana And Others
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 549
Special Marriage Act, 1954 — Section 25(2)Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
High Courts22 Oct 2018Disposed off
Radha Vs Sarva Haryana Gramin Bank, Hodal Through Its Manager
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0321
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)
High Courts22 Oct 2018
M/S Laddi Diary And Others Vs District Magistrate, Gurdaspur And Another
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0320
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 14
High Courts22 Oct 2018Disposed off
Bakhtawar Vs Rajpati & Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0319
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts22 Oct 2018Allowed
Malkit Singh & Anr Vs United India Ins Co Ltd & Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0318
Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts22 Oct 2018Disposed off
Kuldeep Bansal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0175
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 326
High Courts22 Oct 2018Disposed off
Kanwaljit Kaur Vs Paramjit Singh and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0173
Code of Civil Procedure, 1908 — Section 144
High Courts22 Oct 2018Allowed
Ram Dass and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0169
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 324, 452, 506
High Courts22 Oct 2018Allowed
Sunder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0166
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 323, 379B, 452, 506
High Courts22 Oct 2018Disposed off
Manpreet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0165
High Courts22 Oct 2018Disposed off
Savitri Vs Rishi Raj And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0164
Evidence Act, 1872 — Section 65