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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 31 of 150

High Courts08 Oct 2018Allowed

Amit Kalyan Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0085

Code of Criminal Procedure, 1973 — Section 439, 437(3)Indian Penal Code, 1860 — Section 148, 149, 307, 323
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High Courts08 Oct 2018

Anwar alias Gori Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0083

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 201, 307, 323, 325, 382, 452, 506, 511
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High Courts08 Oct 2018Allowed

Vishal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0082

Code of Criminal Procedure, 1973 — Section 439, 437(3)Indian Penal Code, 1860 — Section 395, 397
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High Courts06 Oct 2018Disposed Of

Manish Arora Vs U.T. Chandigarh

Punjab And Haryana At Chandigarh · (2019) AllMR(Cri)(Jou) 71

Protection Of Children From Sexual Offence Act, 2012 — Section 10, 12Indian Penal Code, 1860 — Section 354, 354A, 354B, 354CCode Of Criminal Procedure 1973 — Section 313
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High Courts06 Oct 2018Allowed

Manoj Gautam Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 114

Protection of Children from Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 376(2)(f), 376(2)(i), 376(2)(j), 376(2)(m)
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High Courts06 Oct 2018Allowed

Rahul Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0074

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 364
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