High Courts05 Oct 2018Disposed off
Shaganpreet Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0063
Code of Criminal Procedure, 1973 — Section 482Constitution of India, 1950 — Article 21
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 33 of 150
High Courts05 Oct 2018Disposed off
Kanwaljeet Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0062
Constitution of India, 1950 — Article 21
High Courts05 Oct 2018Allowed
Sukhpal Singh @ Pala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0061
Code of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 307, 324, 323, 325
High Courts05 Oct 2018Disposed off
Manjit Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0060
Constitution of India, 1950 — Article 21
High Courts05 Oct 2018
Jagmeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0059
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c)
High Courts05 Oct 2018Allowed
Baljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0058
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 498A
High Courts05 Oct 2018
Dinesh @ Dholu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0057
Indian Penal Code, 1860 — Section 228A , 323, 376, 452, 506, 511
High Courts05 Oct 2018Allowed
Arun Kumar @ Laddu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0056
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379B, 411
High Courts05 Oct 2018
Bipin Kumar Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0055
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 406, 420
High Courts05 Oct 2018Disposed off
Waseem And Another Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0054
Code of Criminal Procedure, 1973 — Section 482
High Courts05 Oct 2018Disposed off
BhupinderPal Singh @ Sonu and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0052
Punjab Village Common Lands Regulation Act 1961 — Section 13A, 186, 353
High Courts05 Oct 2018Allowed
Hardeep Singh @ Kalu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0051
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22C
High Courts05 Oct 2018Allowed
Manmohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0050
Code of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 419, 420
High Courts05 Oct 2018Dismissed
Sohanvir @ Sonu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0049
Arms Act, 1959 — Section 25Indian Penal Code, 1860 — Section 120B, 302Code of Criminal Procedure, 1973 — Section 173(8), 311, 319, 313
High Courts04 Oct 2018Allowed
Punjab State Civil Supplies Corporation Ltd. (PUNSUP) And Another Vs Inder Pal Johar And Another
Punjab And Haryana At Chandigarh · (2019) 1 SCT 74
Industrial Disputes Act, 1947 — Section 33C, 33C(2)Constitution Of India, 1950 — Article 226, 227
High Courts04 Oct 2018Disposed off
Balwinder Singh And Ors Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0237
High Courts04 Oct 2018Disposed off
Paljinder Singh Vs Punjab State Power Coroporation Limited And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0236
High Courts04 Oct 2018Dismissed
Gogi Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0235
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts04 Oct 2018Dismissed
Gurmeet Ram Rahim Vs Central Bureau Of Investigation Special Crime New Delhi
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 622
Indian Penal Code, 1860 — Section 11, 120B, 320, 323, 324, 325, 326, 335, 417, 506Code of Criminal Procedure, 1973 — Section 91, 173(2), 202, 207, 239, 391(1), 397, 397(1), 397(3), 401, 460(e), 461(l), 468, 473, 482Evidence Act, 1872 — Section 114(g)
High Courts04 Oct 2018Dismissed
Sh.Krishan Kumar Vs Income Tax Office,Ward-Rajpura
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0233
Income Tax Act, 1961 — Section 69A, 143(2), 260A