High Courts03 Oct 2018Allowed/Dismissed
Seema And Another Vs Gourav Juneja
Punjab And Haryana At Chandigarh · (2019) 2 CriCC 473
Code Of Criminal Procedure 1973 — Section 125Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 35 of 150
High Courts03 Oct 2018Dismissed
Deen Dayal @ Dinesh Vs Bal Kishan And Others
Punjab And Haryana At Chandigarh · (2019) 1 CivCC 268
High Courts03 Oct 2018Allowed
Chamkaur Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0230
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 182, 332, 353, 506
High Courts03 Oct 2018Dismissed
Satvinder Singh Choudhary Vs Ritu Jaglan
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0229
Hindu Marriage Act, 1955 — Section 13, 23(2)Indian Penal Code, 1860 — Section 323, 452, 506
High Courts03 Oct 2018Allowed
Harender Pal And Ors Vs State Of Haryana And Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0228
Indian Penal Code, 1860 — Section 148, 149, 302, 307, 363, 364, 376, 506Arms Act, 1959 — Section 25Code of Criminal Procedure, 1973 — Section 173, 313, 319
High Courts03 Oct 2018Allowed
M/S Bipin Rice Mills Vs Punjab State Power Corporation Ltd And Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0226
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts03 Oct 2018Disposed off
C.S.Tong Rice Mills Tangra & Ors. Vs State Bank Of India & Another
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0225
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17Constitution of India, 1950 — Article 226, 227
High Courts03 Oct 2018Disposed off
Mohan Lal Garg And Others Vs Bank Of Baroda And Others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0224
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4)
High Courts03 Oct 2018Disposed off
Anil Kumar Vs Bank Of Baroda & Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0223
High Courts03 Oct 2018Dismissed
Sabroop Feed & Dairy Farm Village Taj Pur Road Ludhiana Vs The Punjab State Cooperative Supply And Marketing Federation Ltd
Punjab And Haryana At Chandigarh · AIR 2018 (P&H) 210
Contract Act, 1872 — Section 5
High Courts03 Oct 2018Dismissed
Kedar Singh Vs Birender Singh And Ors.
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0221
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Hindu Succession Act, 1956 — Section 30
High Courts03 Oct 2018Allowed
Kitabo and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0031
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 186, 332, 353, 506
High Courts03 Oct 2018Dismissed
Rupinderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0030
Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471
High Courts03 Oct 2018Allowed
Harinder Singh Vs Stat eof Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0029
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22
High Courts03 Oct 2018
Pritam Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0028
Code of Criminal Procedure, 1973 — Section 207, 313Indian Penal Code, 1860 — Section 120B, 363, 366
High Courts03 Oct 2018Allowed
Avikar Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0027
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 498A
High Courts03 Oct 2018Disposed off
Vicky Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0026
Code of Criminal Procedure, 1973 — Section 36, 173, 54(3), 154, 156(3), 200, 482Indian Penal Code, 1860 — Section 149, 148, 326, 324, 323
High Courts03 Oct 2018Allowed
Sanjay Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0025
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 177, 199, 200, 419, 420, 465, 467, 468, 471
High Courts03 Oct 2018Dismissed
Rakesh Kumar Sharma Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0024
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 420, 506
High Courts03 Oct 2018
Amandeep Kaur Vs State of Punjab Vs
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0023
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22