High Courts26 May 2015Allowed
Ramesh Kumar Rohilla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0009
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 94 of 197
High Courts26 May 2015Allowed
Chiranji Lal and Others Vs Haryana Vidyut Prasaran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 513
High Courts26 May 2015Allowed
Birender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 451, 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 27-APenal Code, 1860 (IPC) - Section 379
High Courts26 May 2015Partly Allowed
Sunita Devi and Others Vs Manoj Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0004
High Courts26 May 2015Disposed off
Krishna and Others Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0003
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F
High Courts25 May 2015Dismissed
Ranjit Singh and Others Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 678
East Punjab Urban Rent Restriction Act, 1949 - Section 13, 13(3)(a)(i)
High Courts25 May 2015Dismissed
Parmod Sharma and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 778
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Constitution of India, 1950 - Article 226, 227, 239General Clauses Act, 1897 - Section 8(b)(iii)
High Courts25 May 2015Dismissed
Jagdeep Singh Deol Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 768
High Courts25 May 2015Allowed
Ravi and Others Vs Reva Devi and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 412
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9
High Courts25 May 2015Dismissed
Jaswinder Singh Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 410
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8
High Courts25 May 2015Dismissed
Dalbir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 583
Constitution of India, 1950 - Article 38, 39, 46Land Acquisition Act, 1894 - Section 11, 12, 18, 18, 19
High Courts25 May 2015Disposed off
Sukhwinder Singh Vs Bhupinder Pal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 376
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Evidence Act, 1872 - Section 137, 146, 3, 5
High Courts25 May 2015Dismissed
Malkiat Singh Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) LLR 780
Industrial Disputes Act, 1947 - Section 2(oo), 25-F
High Courts25 May 2015Disposed off
Sachin Singla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0369
Constitution of India, 1950 - Article 226, 227Land Acquisition Act, 1894 - Section 4
High Courts25 May 2015Dismissed
Jyoti Srivastava Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0355
High Courts25 May 2015Allowed
Charanjit Singh Walia Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0353
High Courts25 May 2015Allowed
Rattan Lal and Others Vs Raj Kumari and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0286
High Courts25 May 2015Dismissed
Mangal Singh and Others Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 617 : (2015) 179 PLR 340 : (2015) 4 RCR(Civil) 65
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 18, 23-APunjab Land Revenue Act, 1887 - Section 123
High Courts25 May 2015
Liz Batra Vs Central Board of Direct Taxes and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0267
Income Tax Act, 1961 - Section 116, 269-UA, 271, 273-A, 275-A
High Courts25 May 2015Dismissed
Ekam Transport Vs Indian Oil Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0266