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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 96 of 197

High Courts21 May 2015

Rattan Chand Vs State of U.T. Chandigarh

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 294

Criminal Procedure Code, 1973 (CrPC) - Section 439Information Technology Act, 2000 - Section 66-APenal Code, 1860 (IPC) - Section 34, 392
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High Courts21 May 2015Dismissed

Madhu Rani Vs Prem Kumar and Others

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 889

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 192, 200, 202, 202 (1)Penal Code, 1860 (IPC) - Section 323, 324, 34, 452, 504
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High Courts21 May 2015Dismissed

Balbir Singh and Others Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0368

Constitution of India, 1950 - Article 14Land Acquisition Act, 1894 - Section 11, 11A, 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(1), 24(1)(b), 24(2)
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High Courts21 May 2015Partly Allowed

Amarjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 918

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313, 319Penal Code, 1860 (IPC) - Section 16(1)(a)(i), 323, 34, 452
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High Courts21 May 2015Dismissed

Jaspal Singh Vs Sharanjit Kaur and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0261

Criminal Procedure Code, 1973 (CrPC) - Section 125, 313, 372, 378(4)Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 120-B, 34, 420, 484, 494
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High Courts21 May 2015Dismissed

Sudarshan Kumar Vs Manish Manchanda

Punjab And Haryana At Chandigarh · (2016) 1 BC 539 : (2015) 3 RCR(Civil) 886 : (2015) 4 RCR(Criminal) 68

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 420
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High Courts21 May 2015Dismissed

Labh Singh and Others Vs Gurmail Singh

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0223

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 41 Rule 24, Order 9 Rule 2, 100, 96Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 57, 63
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High Courts21 May 2015Dismissed

Surinder Pal Vs Surinder Pal

Punjab And Haryana At Chandigarh · (2015) 179 PLR 392

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, Order 7 Rule 11(d), Order 7 Rule 6Limitation Act, 1963 - Section 10, 11, 12, 13, 14, 14
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High Courts21 May 2015Dismissed

Jarnail Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0068

Criminal Procedure Code, 1973 (CrPC) - Section 173, 190, 190(1)(b), 190(2), 200Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18Penal Code, 1860 (IPC) - Section 148, 149, 323, 324, 325
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