High Courts20 May 2015Allowed
Harmail Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0062
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 98 of 197
High Courts20 May 2015
Amrinder Singh Tiwana and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 525
Constitution of India, 1950 - Article 30(1), 311, 311(2)Haryana School Education Act, 1995 - Section 20Punjab Affiliated Colleges (Security of Service of Employees) Act, 1974 - Section 2(a), 2(e), 3, 3, 4, 4
High Courts20 May 2015Allowed
Managing Committee, Guru Teg Bahadur Khalsa College for Women Vs University Grant Commission and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0038
Constitution of India, 1950 - Article 12University Grants Commission Act, 1956 - Section 12-B, 2, 2(f), 25
High Courts20 May 2015Dismissed
Rajesh Bhalla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 391
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Prevention of Corruption Act, 1988 - Section 13(2), 20, 7
High Courts20 May 2015Disposed off
Nirmal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 357Penal Code, 1860 (IPC) - Section 307, 320, 320(7), 323, 324
High Courts19 May 2015Dismissed
Balinder Singh Vs Improvement Trust
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 828
High Courts19 May 2015Allowed
Hari Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 282
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts19 May 2015Partly Allowed
Mehmoodi Vs Mubarik and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 854
High Courts19 May 2015Allowed
Jagat Singh and Others Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2015) 179 PLR 420
High Courts19 May 2015Disposed off
Dilbag Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 417
Civil Procedure Code, 1908 (CPC) - Order 4 Rule 1, Order 6 Rule 6, Order 7 Rule 11, Order 7 Rule 2, Order 7 Rule 7
High Courts19 May 2015Disposed off
Vijay Kumar Kapil and Others Vs Punjab State Cooperative Bank Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 319
Constitution of India, 1950 - Article 12
High Courts19 May 2015Dismissed
Punjab State Power Corporation Ltd. Vs Gauri Shankar and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 313
Payment of Gratuity Act, 1972 - Section 5
High Courts19 May 2015Allowed
IDBI Trusteeship Services Ltd. Vs Chattar Industries Ltd.
Punjab And Haryana At Chandigarh · (2015) 131 SCL 356
High Courts19 May 2015Allowed
Mahender Singh Vs Kaptan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 474
High Courts19 May 2015Disposed off
Kegg Farma Pvt. Ltd. Vs Ravinder Nath Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 333
Industrial Disputes Act, 1947 - Section 25-F
High Courts19 May 2015Disposed off
Gurmej Singh Vs The Commissioner and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 364 : (2015) 2 RCR(Rent) 319
Punjab Religious Premises and Land (Eviction and Rent Recovery) Act, 1997 - Section 2 (e), 3, 3(b), 5, 6Sikh Gurdwaras Act, 1925 - Section 138
High Courts19 May 2015Disposed off
Golden Land Development (India) Ltd. Vs The Joint Sub Registrar and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0338
Companies Act, 1956 - Section 441, 456, 468, 532, 536
High Courts19 May 2015
State of Punjab Vs Wazir Ali and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0329
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2, 21, 22
High Courts19 May 2015Allowed
Jagdish Chander Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0280
High Courts19 May 2015Dismissed
Ram Karan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0275
Haryana Lokayukta Act, 2002 - Section 24