High Courts19 May 2015Dismissed
Ramesh Kumar and Others Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 876
Evidence Act, 1872 - Section 18, 5(b)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 99 of 197
High Courts19 May 2015Dismissed
Lakhvir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0254
Criminal Procedure Code, 1973 (CrPC) - Section 360, 361Penal Code, 1860 (IPC) - Section 379, 380, 381, 404, 420Probation of Offenders Act, 1958 - Section 3, 4
High Courts19 May 2015Dismissed
Zora Singh Vs Mango and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0249
Evidence Act, 1872 - Section 145, 68Succession Act, 1925 - Section 63
High Courts19 May 2015Disposed off
Daya Nand Vs Mahinder and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0248
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts19 May 2015
Uttar Haryana Bijli Vitran Nigam and Others Vs Kusum Jain
Punjab And Haryana At Chandigarh · (2015) 179 PLR 360 : (2015) 3 RCR(Civil) 690
Legal Services Authorities Act, 1987 - Section 22C, 22-C, 22C (1), 22C (8), 22C(8)
High Courts19 May 2015Allowed
Beant Singh Vs Atma Singh
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0243
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Transfer of Property Act, 1882 - Section 44
High Courts19 May 2015Allowed
Amit Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 168
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 - Section 3, 4Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts19 May 2015Dismissed
Sukhwant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 389
Punjab Municipal Act, 1911 - Section 20, 22, 24, 24(1), 27
High Courts19 May 2015Dismissed
Sudeep Kaur Sawhney Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 178
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 467, 468
High Courts19 May 2015Dismissed
Morinda Sugar Mill Workers Union Regd. Vs Morinda Cooperative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0162
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, 47
High Courts19 May 2015Dismissed
Davinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0161
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 120-B, 399, 402, 411, 412
High Courts19 May 2015Disposed off
In Re: Mercurio Pallia Autoworks Private Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0126
Companies Act, 1956 - Section 187C, 187-C, 235, 236, 237Companies Act, 2013 - Section 203, 89Income Tax Act, 1961 - Section 10AA, 40A, 80A, 80-IA, 92
High Courts19 May 2015Partly Allowed
Mukesh Vs Sandeep
Punjab And Haryana At Chandigarh · (2015) 179 PLR 372
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) - Section 151Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts19 May 2015Allowed
Surinder Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0108
Constitution of India, 1950 - Article 352
High Courts19 May 2015Dismissed
Gurpreet Singh Vs Amandeep Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482
High Courts19 May 2015
The Commissioner of Income Tax Vs Carrier Air-Conditioning and Refrigeration
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0060
Income Tax Act, 1961 - Section 143(3), 147, 148, 271(1)(c)
High Courts19 May 2015Disposed off
Aditya and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0048
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 27
High Courts19 May 2015Partly Allowed
Laxman Thapa Vs Dharam Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0022
High Courts18 May 2015Disposed off
Prahlad and Others Vs Surinder Hara Foundation and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 421
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 4, Order 12 Rule 5, Order 8 Rule 1
High Courts18 May 2015Dismissed
Satnam Singh Vs Parvita Mahendru
Punjab And Haryana At Chandigarh · (2015) 179 PLR 378
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 1, Order 8 Rule 1