High Courts18 May 2015Allowed
Union of India and Others Vs Anil Chopra and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 377
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Post Office Act, 1898 - Section 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 100 of 197
High Courts18 May 2015Disposed off
Kuldeep Kaur and Others Vs Kashmir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 44
Constitution of India, 1950 - Article 14
High Courts18 May 2015Allowed
Talwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 767
Criminal Procedure Code, 1973 (CrPC) - Section 164Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 12(1), 52, 53Penal Code, 1860 (IPC) - Section 120-B, 148, 342, 377, 506
High Courts18 May 2015Disposed off
S.S. Karan Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 620
High Courts18 May 2015Dismissed
Rajasthan Association (Regd.) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 523
Haryana Registration and Regulation of Societies Act, 2012 - Section 14, 29, 92, 92(3)
High Courts18 May 2015Dismissed
Ved Parkash Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) LLR 724
Industrial Disputes Act, 1947 - Section 11-A
High Courts18 May 2015Allowed
Venus Petrochemicals (Bombay) Pvt. Ltd. Vs Vannix Industries Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2015) 131 SCL 591
Civil Procedure Code, 1908 (CPC) - Section 9Companies Act, 1956 - Section 433(e), 434, 439
High Courts18 May 2015Disposed off
Balbir Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0302
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Penal Code, 1860 (IPC) - Section 34, 356
High Courts18 May 2015Dismissed
Sunita Rani and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 580
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts18 May 2015Disposed off
Dilbagh Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0287
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 16(1)(a)(i), 323, 324, 326, 34
High Courts18 May 2015Dismissed
Angrej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0257
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15(c), 35
High Courts18 May 2015Dismissed
Kulwant Singh Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0237
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts18 May 2015Disposed off
Veerpal Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0232
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts18 May 2015Allowed
Shakti and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113B, 113-BPenal Code, 1860 (IPC) - Section 304B, 304-B, 498-A
High Courts18 May 2015Dismissed
New India Assurance Company Limited Vs Narmail Singh and Others
Punjab And Haryana At Chandigarh · (2015) 3 ACC 686
Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts18 May 2015Allowed
Harpreet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0166
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320, 406, 498-A
High Courts18 May 2015Allowed
Prem Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0160
Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 363, 366, 366-A, 376
High Courts18 May 2015Disposed off
Anil Kumar Bishnoi Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 862
Administrative Tribunals Act, 1985 - Section 25Armed Forces Tribunals Act, 2007 - Section 14, 15, 30, 30(1), 31Constitution of India, 1950 - Article 136, 141, 226, 227, 32
High Courts18 May 2015Allowed
Ilam Singh Chauhan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0037
High Courts18 May 2015Dismissed
Hukmi Vs Kala
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0001
Civil Procedure Code, 1908 (CPC) - Order 37, Order 38