CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 102 of 197

High Courts15 May 2015Dismissed

Nitin Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0028

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Penal Code, 1860 (IPC) - Section 324, 326, 34, 379, 392
Read judgment
High Courts15 May 2015Dismissed

Chint Kaur and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0027

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2, 4, 6Evidence Act, 1872 - Section 113B
Read judgment
High Courts14 May 2015

Dayanand and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 4 JCC 185 : (2015) 3 RCR(Criminal) 883

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 25, 29, 50, 8
Read judgment
High Courts14 May 2015Disposed off

Bank of Baroda Vs Vinod Kumar

Punjab And Haryana At Chandigarh · (2015) 179 PLR 283

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(1)(2), 13(2), 13(4), 14Transfer of Property Act, 1882 - Section 69, 69A
Read judgment
High Courts14 May 2015Dismissed

Roshan Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0046

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 364-A, 387
Read judgment