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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 103 of 197

High Courts13 May 2015Dismissed

Suman Vs Karamjit

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 212

Hindu Marriage Act, 1955 - Section 13, 23, 24
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High Courts13 May 2015Allowed

Premwati Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) LabIC 4592

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 4(4)Hindu Marriage Act, 1955 - Section 11, 16, 5Hindu Succession Act, 1956 - Section 10, 8
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High Courts13 May 2015Dismissed

Ajay Partap Singh Vs Gurdial Singh and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0365

Civil Procedure Code, 1908 (CPC) - Section 104, 105, 105(2), 97Constitution of India, 1950 - Article 141East Punjab Urban Rent Restriction Act, 1949 - Section 10, 12, 13, 13(1), 13(1)(a)
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High Courts13 May 2015

Shatrughan Kushwaha Vs Geeta Devi

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0253

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 8Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 13(1)(ib), 24, 9
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High Courts13 May 2015Allowed

Kishan Chand Vs Amar Singh

Punjab And Haryana At Chandigarh · (2015) 179 PLR 366 : (2015) 3 RCR(Civil) 507

Contract Act, 1872 - Section 13, 20, 23, 25Registration Act, 1908 - Section 17Transfer of Property Act, 1882 - Section 54
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High Courts13 May 2015Dismissed

Balwant Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0240

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 120B, 302, 307, 34
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