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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 105 of 197

High Courts12 May 2015

Jiya Lal Vs State of UT Chandigarh and Others

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 165

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 120-B, 320, 460Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 - Section 3(1)(c), 6
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High Courts12 May 2015Allowed

Jyoti Vs Mohit

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0334

Constitution of India, 1950 - Article 142Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 323, 406, 498-A, 506
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High Courts12 May 2015Dismissed

Parmod Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0327

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 174, 207, 313Penal Code, 1860 (IPC) - Section 279, 304A, 304-A
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High Courts12 May 2015Dismissed

Sanjana Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0168

Criminal Procedure Code, 1973 (CrPC) - Section 193, 200, 201, 202, 300Penal Code, 1860 (IPC) - Section 323, 34, 354, 452, 506
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High Courts12 May 2015Disposed off

In Re: MBM Limited

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0049

Companies Act, 1956 - Section 100, 101, 101, 101(2), 102
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