High Courts11 May 2015Dismissed
Rakesh Kumar Vs State
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 107 of 197
High Courts11 May 2015Allowed
Johar Singh Vs Punjab State Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0035
Constitution of India, 1950 - Article 226
High Courts11 May 2015
Rohit Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts11 May 2015Allowed
Ajay Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320, 323, 34, 406, 498-A
High Courts08 May 2015Disposed Off
Prem Kumar Verma and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 426
Constitution of India, 1950 - Article 226
High Courts08 May 2015Disposed Off
G.L. Bajaj and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 423
High Courts08 May 2015Disposed Off
Momi Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 424
High Courts08 May 2015
Chandigarh Administration and Others Vs Vikas Mittal and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 865
Constitution of India, 1950 - Article 14, 16, 309
High Courts08 May 2015Dismissed
Devi Sahai Vs Triloch Pathak
Punjab And Haryana At Chandigarh · (2015) 179 PLR 423
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4(4)
High Courts08 May 2015Allowed
R.D. Singh Vs Punjab Scheduled Castes Land Development and Finance Corporation
Punjab And Haryana At Chandigarh · (2015) 179 PLR 489 : (2015) 4 SCT 421
High Courts08 May 2015Dismissed
Sukhwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 614
Constitution of India, 1950 - Article 226
High Courts08 May 2015Dismissed
M.M. Aqua Technologies Ltd. Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) LLR 725
High Courts08 May 2015
Sunita Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0362
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts08 May 2015Dismissed
Mahender Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0324
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306, 34
High Courts08 May 2015Disposed off
United India Insurance Company Limited and Others Vs Anil Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0234
High Courts08 May 2015Allowed
Bhagirath and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0202
Constitution of India, 1950 - Article 14, 162, 309
High Courts08 May 2015Dismissed
Haryana State Industrial and Infrastructure Development Corporation Ltd. Vs Ram Dhan and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0195
Industrial Disputes Act, 1947 - Section 25-F
High Courts08 May 2015Dismissed
Daljit Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0194
Central Reserve Police Force Act, 1949 - Section 11
High Courts08 May 2015Dismissed
Virender Singh Malhan Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 751
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 47 Rule 1, Order 47 Rule 1, Order 47 Rule 47, 114Constitution of India, 1950 - Article 226
High Courts08 May 2015Disposed off
Navdeep Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0179
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482