COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 109 of 197

High Courts07 May 2015Dismissed

Post Graduate Institute of Medical Education and Research Vs Central Administrative Tribunal, Chandigarh Bench and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0226

Punjab Reorganisation Act, 1966 - Section 28

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High Courts07 May 2015Dismissed

Balbir and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0218

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 313, 386(b)(i)Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 201, 302, 304B, 304-B, 306

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High Courts07 May 2015Partly Allowed

Nasib Kaur and Others Vs Surjit Kaur

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0210

Hindu Marriage Act, 1955 - Section 11, 12, 16, 16(1), 5(1)

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High Courts07 May 2015Partly Allowed

Bawita and Others Vs Gurdial Singh and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0193

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High Courts07 May 2015Allowed

Sanjiv Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0186

Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 36 A (4), 36A(4), 36-A(4)

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High Courts07 May 2015Allowed

Madan Lal Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0185

Constitution of India, 1950 - Article 14, 16 (1)

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High Courts07 May 2015Dismissed

Jog Raj Vs Usha Jeol and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0184

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 149, 186, 354, 500

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High Courts07 May 2015Allowed

Madan Lal and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0178

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 304, 320, 34

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High Courts07 May 2015Dismissed

Gurinder Singh Vs Punjab Agro Industries Corporation Limited

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0157

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High Courts07 May 2015Dismissed

Bharat Kalotra and Others Vs Punjab State Power Corporation Limited and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0156

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High Courts07 May 2015Disposed off

LS Industries Limited Vs Xerox India Limited and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0153

Arbitration and Conciliation Act, 1996 - Section 16, 21, 34, 37, 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11

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High Courts07 May 2015Dismissed

Veena and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 589

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 489B, 489C

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High Courts07 May 2015Disposed off

Shivalaya Construction Co. Pvt. Ltd. Vs Greater Mohali Area Development Authority and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0144

Constitution of India, 1950 - Article 14

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High Courts07 May 2015Dismissed

Shivpam Agrofoods Private Limited Vs Allahabad Bank and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 526

Contract Act, 1872 - Section 128Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14, 17

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High Courts07 May 2015Partly Allowed