High Courts06 May 2015Dismissed
PRTC, Patiala and Others Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 397
Penal Code, 1860 (IPC) - Section 120-B, 323, 366, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 110 of 197
High Courts06 May 2015Disposed off
Ganga Prasad Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 53
General Clauses Act, 1897 - Section 27
High Courts06 May 2015Disposed off
Seth Murlidhar Dalmia Charitable Trust and Others Vs Presiding Officer, Employees Provident Fund, Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 146 FLR 935 : (2015) 3 LLJ 146
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 6, 7-A
High Courts06 May 2015Dismissed
Darshan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 JCC 191 : (2015) 3 RCR(Criminal) 1007
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50
High Courts06 May 2015Allowed
Jai Dayal Dhingra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 242
High Courts06 May 2015Allowed
Surinder Kumar Kansal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 241
Constitution of India, 1950 - Article 226
High Courts06 May 2015
Amarjit Kaur Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0358
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 307, 364
High Courts06 May 2015
Kashmir Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0357
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 324
High Courts06 May 2015Dismissed
Sukhdev Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0332
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts06 May 2015Dismissed
State of Haryana Vs T.S. Bhatti
Punjab And Haryana At Chandigarh · (2015) 179 PLR 799
High Courts06 May 2015Dismissed
Jaswinder Kaur and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0322
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 41 Rule 27, 100, 96Constitution of India, 1950 - Article 300-A
High Courts06 May 2015Dismissed
Block Education Officer and Others Vs Kamla Devi
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0321
High Courts06 May 2015Dismissed
Sahabudin Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0316
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 50
High Courts06 May 2015Dismissed
Bhakra Beas Management Board and Others Vs Kanta Aggarwal
Punjab And Haryana At Chandigarh · (2015) 3 SCT 623
Constitution of India, 1950 - Article 14, 16
High Courts06 May 2015Allowed
Suleman and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0233
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 313Penal Code, 1860 (IPC) - Section 34, 367, 368, 370, 371
High Courts06 May 2015Allowed
Baljinder Singh and Others Vs Karam Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0209
Civil Procedure Code, 1908 (CPC) - Section 100, 103Punjab Package Deal Properties (Disposal) Act, 1976 - Section 16, 7, 8, 9
High Courts06 May 2015Dismissed
Hari Chand Vs Kamla and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0192
Punjab Security of Land Tenures Act, 1953 - Section 14, 14(A), 14-A, 9Transfer of Property Act, 1882 - Section 53-A
High Courts06 May 2015Dismissed
State of Haryana and Others Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0189
Limitation Act, 1963 - Section 5
High Courts06 May 2015Dismissed
Harjinder Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0183
Specific Relief Act, 1963 - Section 28
High Courts06 May 2015Dismissed
Rajbir Vs Norang and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 313, 378(4), 417Penal Code, 1860 (IPC) - Section 323, 324, 34, 382, 452