High Courts05 May 2015Allowed
R.R. Coals Vs Union of India
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0151
Partnership Act, 1932 - Section 69Railway Claims Tribunal Act, 1987 - Section 16
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 112 of 197
High Courts05 May 2015Dismissed
Rakesh Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0143
Criminal Procedure Code, 1973 (CrPC) - Section 173, 311, 482Evidence Act, 1872 - Section 138Hindu Marriage Act, 1955 - Section 9
High Courts05 May 2015
Commissioner of Income Tax Vs Sri Guru Gorakh Nath Charitable Educational Society
Punjab And Haryana At Chandigarh · (2015) 378 ITR 685 : (2015) 233 TAXMAN 189
Income Tax Act, 1961 - Section 10(22), 10(23)(C), 10(23C), 11, 12
High Courts05 May 2015Dismissed
Rohtash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Dowry Prohibition Act, 1961 - Section 3Penal Code, 1860 (IPC) - Section 306, 34, 498-A
High Courts05 May 2015Allowed
Tarsem Gujral Vs Punjab State Civil Supplies Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0123
Constitution of India, 1950 - Article 226, 227
High Courts05 May 2015Dismissed
Nagi Anita Raj and Others Vs Baba Farid University and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0115
Maternity Benefits Act, 1961 - Section 10(2)
High Courts05 May 2015Allowed
Aggarwal Traders and Others Vs Oswal Premium Synthetics Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0099
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 243, 482Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139, 20, 87
High Courts05 May 2015Dismissed
Kiranjit Kaur Vs Sukhvir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0077
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Penal Code, 1860 (IPC) - Section 34, 406, 420, 498-A
High Courts05 May 2015Allowed
Parveen Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0059
Constitution of India, 1950 - Article 20, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 2(k), 7A, 7A(1)
High Courts05 May 2015Dismissed
Madan Singh Vs Harpal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Penal Code, 1860 (IPC) - Section 323, 341, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(10), 3(x)
High Courts04 May 2015Dismissed
Nirmal Mehta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0531
Constitution of India, 1950 - Article 14
High Courts04 May 2015Dismissed
Mange Ram Vs Ajay Singh
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0502
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 378(4), 482Penal Code, 1860 (IPC) - Section 323, 452, 458, 506
High Courts04 May 2015Allowed
Parminder Singh Vs Sukhminder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 428
High Courts04 May 2015Disposed off
Gurmeet Singh and Others Vs The Fazilka Central Coop. Bank Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 498
Punjab Co-operative Societies Act, 1961 - Section 69
High Courts04 May 2015Dismissed
Gurnam Singh and Others Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 379
Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25F, 25-F
High Courts04 May 2015Allowed
Punjabi University Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 337
Industrial Disputes Act, 1947 - Section 25(G), 25F, 25-F, 25G, 25-G
High Courts04 May 2015Disposed off
Cosco India Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 147 FLR 581 : (2015) 3 LLJ 456
Industrial Disputes Act, 1947 - Section 10(1)(c), 2-A, 7(a)
High Courts04 May 2015Allowed
Mahender Singh and Others Vs Huda and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 389
High Courts04 May 2015Dismissed
Kartar Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 10
Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25-F
High Courts04 May 2015Dismissed
Dakshin Haryana Bijli Vitran Nigam Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (2015) CriLJ 2890
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Electricity Act, 2003 - Section 135, 135(1)(a)(i), 151