High Courts04 May 2015Dismissed
Piccadily Agro Industries Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0133
Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953 - Section 10, 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 114 of 197
High Courts04 May 2015Disposed off
Deva Swimming Institute Ltd. Vs Anita Yadav and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0114
Arbitration and Conciliation Act, 1996 - Section 17, 8, 9, 9(d)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2AContempt of Courts Act, 1971 - Section 10, 12, 2(b)
High Courts04 May 2015Dismissed
Neeraj Rathi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 766
Constitution of India, 1950 - Article 226
High Courts04 May 2015Allowed
Suneel Khanna Vs V-Qube Travel Solutions Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0019
Companies Act, 1956 - Section 10-F, 169, 189, 397, 398Companies Act, 2013 - Section 100(4), 169
High Courts04 May 2015Disposed off
Nirmal Chainani Vs Lal Chand Gulab Rai Chainani and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0014
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts04 May 2015Dismissed
Chobbar Singh Vs Dharam Pal Singh Grewal
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0013
East Punjab Urban Rent Restriction Act, 1949 - Section 13(3)(a)(i), 13(3)(ii), 15(5)
High Courts01 May 2015Dismissed
Dhoop Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 1055
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 42, 43-A
High Courts01 May 2015Dismissed
Harpreet Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0517
High Courts01 May 2015Disposed Off
Sher Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 976
Criminal Procedure Code, 1973 (CrPC) - Section 438(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 61
High Courts01 May 2015Allowed
Om Parkash and Others Vs Madan Gopal Gombar and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 406
High Courts01 May 2015Disposed off
Harjeet Kaur Vs Daljeet Singh
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 84
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 21-A, 9
High Courts01 May 2015Partly Allowed
Municipal Committee, Nilokheri Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 288 : (2015) 3 LLN 792 : (2015) 4 SCT 266
Constitution of India, 1950 - Article 14, 16, 226Industrial Disputes Act, 1947 - Section 17, 17-A(1), 20(3), 25-F, 25-F(a)
High Courts01 May 2015Allowed
Brahma Nand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 836
Constitution of India, 1950 - Article 226, 227Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 - Section 8, 9Penal Code, 1860 (IPC) - Section 302
High Courts01 May 2015
Luxmi Devi Vs Ravinder Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 501 : (2015) 2 RCR(Rent) 511
High Courts01 May 2015Allowed
Rajesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 491 : (2015) 4 SCT 745
Constitution of India, 1950 - Article 226, 227
High Courts01 May 2015Dismissed
Ravi Inder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0137
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120-B, 420, 465, 467, 468
High Courts01 May 2015Partly Allowed
Jeewni and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0135
Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts01 May 2015Dismissed
Sandeep Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0127
Penal Code, 1860 (IPC) - Section 148, 149, 323, 341, 342Railways Act, 1989 - Section 146
High Courts01 May 2015Disposed off
Jaswant Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0122
Constitution of India, 1950 - Article 226, 227
High Courts01 May 2015Dismissed
Satnam Singh and Others Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0098