High Courts04 May 2015
Varinder Kumar Sood Vs Commissioner of Income Tax-II, Jalandhar
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0409
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 113 of 197
High Courts04 May 2015Dismissed
Sarvatra Integrated Service Pvt. Ltd. Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 339
Civil Procedure Code, 1908 (CPC) - Section 19, 20
High Courts04 May 2015Dismissed
Sudershan Kumar Vs Prem Lata and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 528
High Courts04 May 2015Dismissed
Pradeep Kumar Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) LLR 726
Industrial Disputes Act, 1947 - Section 25-F, 2A
High Courts04 May 2015Dismissed
Tarlochan Singh Vs U.O.I. and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 804
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 80Constitution of India, 1950 - Article 311
High Courts04 May 2015Dismissed
Jas Ram Vs Bis Ram
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0313
High Courts04 May 2015Disposed off
Raju and Others Vs Kamlesh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0188
Penal Code, 1860 (IPC) - Section 279, 304-A, 338
High Courts04 May 2015Allowed
Shakti Industrial Corporation Vs Ridaus Auto Components Private Limited and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0174
Criminal Procedure Code, 1973 (CrPC) - Section 256Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts04 May 2015Dismissed
Harvinder Kaur Vs Jagdish Pal Singh Bindra
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0155
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13Special Marriage Act, 1954 - Section 27
High Courts04 May 2015Dismissed
Tanya Gill and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0150
High Courts04 May 2015Dismissed
Shikhar Sarin Vs Panjab University and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0149
High Courts04 May 2015Dismissed
Shamsher Singh Vs Sanjay Kothari and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0148
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8-A
High Courts04 May 2015Dismissed
Robin Goyal Vs Punjabi University and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0147
High Courts04 May 2015Dismissed
Kiranjot Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0146
Indian Medical Council Act, 1956 - Section 11(2)
High Courts04 May 2015Dismissed
Vaneet Mahajan Vs Election Commission of India and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 267
Constitution of India, 1950 - Article 173, 173(c)Representation of the People Act, 1951 - Section 22, 23(1), 31, 5, 5(c)
High Courts04 May 2015Dismissed
Kamaljit Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0141
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 201
High Courts04 May 2015Dismissed
Triangle Builders and Promoters Private Limited Vs CPI India Real Estate Ventures Limited and Others
Punjab And Haryana At Chandigarh · (2015) 128 CLA 58 : (2015) 192 CompCas 483 : (2015) 179 PLR 163 : (2015) 131 SCL 510
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Companies Act, 1956 - Section 291, 293 (1A), 372 (A), 397, 397
High Courts04 May 2015Dismissed
Kabul Chawla Vs CPI India Real Estate Ventures Limited and Others
Punjab And Haryana At Chandigarh · (2015) 128 CLA 51 : (2015) 192 CompCas 44 : (2015) 179 PLR 133 : (2015) 131 SCL 348
Arbitration and Conciliation Act, 1996 - Section 14, 34Central Excises and Salt Act, 1944 - Section 35, 35-B, 35-EE, 35-G, 35-HCompanies Act, 1956 - Section 10F, 10-F
High Courts04 May 2015Dismissed
Ahirwal Sewa Trust Vs T.C. Gupta and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0138
High Courts04 May 2015Allowed
Harmandeep Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0136
Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 29, 36(A)(4), 36-A, 61