High Courts06 May 2015Allowed
Shobha Ram Raturi Vs UHBVNL and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0167
Penal Code, 1860 (IPC) - Section 408Prevention of Corruption Act, 1988 - Section 13, 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 111 of 197
High Courts06 May 2015Dismissed
ICICI Lambard General Insurance Company Limited Vs Suresh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0124
High Courts06 May 2015
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0118
Arms Act, 1959 - Section 2(1)(i), 25Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts06 May 2015Dismissed
Aman Rohella and Others Vs Guru Nanak Dev University and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0117
Guru Nanak Dev University Act, 1969 - Section 10(5), 10(8)Punjab University Act, 1947 - Section 21, 31(2)(n)
High Courts06 May 2015Disposed off
Dalbir Kaur and Others Vs Narinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 807
Motor Vehicles Act, 1988 - Section 140, 145, 146, 163-A, 166
High Courts06 May 2015Allowed
Parmeshwari and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0107
Constitution of India, 1950 - Article 14, 16
High Courts06 May 2015Dismissed
Assa Bahadur Sangma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts06 May 2015Disposed off
Mangal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 531
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts05 May 2015
Savita Devi Vs Bar Council of Punjab and Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 605
High Courts05 May 2015Dismissed
Ram Singh and Others Vs Radhey Shyam
Punjab And Haryana At Chandigarh · (2015) 179 PLR 810 : (2016) 1 RCR(Civil) 30 : (2015) 2 RCR(Rent) 508
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13
High Courts05 May 2015Disposed off
Parkewal Singh Chauhan Vs Punjab Scheduled Castes Land Development and Finance Corporation
Punjab And Haryana At Chandigarh · (2015) 3 SCT 238
High Courts05 May 2015Disposed off
Inderjit Kaur and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 237
High Courts05 May 2015Dismissed
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0360
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 306
High Courts05 May 2015Allowed
Gurmail Singh Vs The Registrar, Co-Operative Societies and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 402
High Courts05 May 2015Allowed
Bharat Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0318
Constitution of India, 1950 - Article 226, 227Land Acquisition Act, 1894 - Section 17(2)(c), 4, 4(1), 5A, 5-A
High Courts05 May 2015Dismissed
Gurdeep Singh Vs Charan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0221
High Courts05 May 2015Disposed off
Vikas Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0187
Constitution of India, 1950 - Article 14, 16
High Courts05 May 2015Dismissed
Gurcharan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 313, 360, 360(1), 361Penal Code, 1860 (IPC) - Section 323, 324, 325, 34Probation of Offenders Act, 1958 - Section 4(1)
High Courts05 May 2015Allowed
Dilbagh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0175
Criminal Procedure Code, 1973 (CrPC) - Section 482, 82, 82(1)Penal Code, 1860 (IPC) - Section 120B, 365, 366, 376, 494Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3
High Courts05 May 2015Dismissed
Amit Kumar Vs Punjab State Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0152
Constitution of India, 1950 - Article 226