High Courts01 May 2015Allowed
Krishna Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 567
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 115 of 197
High Courts01 May 2015Dismissed
Sumita Vig Vs Panjab University and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0096
High Courts01 May 2015Disposed off
In Re: Acclipse India Private Limited and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0080
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts01 May 2015Dismissed
Surender Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 202, 313, 378(4), 97Penal Code, 1860 (IPC) - Section 120-B, 420, 494, 506
High Courts01 May 2015Disposed off
IFCO TOKIO General Insurance Co. Ltd. Vs Shashi Bala and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0058
Motor Vehicles Act, 1988 - Section 166
High Courts30 Apr 2015Disposed Off
Narender Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0413
High Courts30 Apr 2015Allowed
Ompati Vs Subhash and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 233
High Courts30 Apr 2015Dismissed
Gurmeet Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 687
Indian Nursing Council Act, 1947 - Section 11
High Courts30 Apr 2015
New India Assurance Company Ltd. Vs Tejinder Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 146 FLR 934 : (2015) 3 LLJ 84 : (2015) LLR 951
Workmens Compensation Act, 1923 - Section 2(1)(d), 22(1A)
High Courts30 Apr 2015Dismissed
Ram Avadh and Others Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) LLR 731
Constitution of India, 1950 - Article 226
High Courts30 Apr 2015Dismissed
Basanta and Others Vs Duli Chand and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 347
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 41 Rule 17, Order 41 Rule 41, Order 42 Rule 1, Order 42 Rule 42
High Courts30 Apr 2015Dismissed
Sanjay Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0325
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Penal Code, 1860 (IPC) - Section 120B, 363, 366, 366A, 376
High Courts30 Apr 2015Allowed
Gurdial Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0305
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319Evidence Act, 1872 - Section 138, 145Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323
High Courts30 Apr 2015Allowed
Jagdish Singh Rana Vs The Financial Commissioner-cum-Principal Secretary and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 221
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2
High Courts30 Apr 2015Dismissed
Union of India and Others Vs Kanwaljit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0271
High Courts30 Apr 2015Disposed off
Sukhdarshan Saini Vs The Punjab State Industrial Development Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0270
High Courts30 Apr 2015Disposed off
Anju Kumari Batra and Others Vs Prem Lal and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0268
High Courts30 Apr 2015
Punjab National Bank Vs Raj Kumari
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 95 : (2015) 2 RCR(Rent) 559
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 3, Order 5 Rule 2, Order 5 Rule 5, Order 5 Rule 5East Punjab Urban Rent Restriction Act, 1949 - Section 13-A, 13-B, 18-A, 18-A(3)
High Courts30 Apr 2015Dismissed
OP Siwach Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 204
High Courts30 Apr 2015
Zuber Ahmed Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 385
Central Excises and Salt Act, 1944 - Section 10, 10(n), 11, 12(1), 12(2)Central Reserve Police Force Act, 1949 - Section 1, 10, 10(1)(n), 10(i)(c), 10(m)Constitution of India, 1950 - Article 12, 12, 13, 14, 14