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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 117 of 197

High Courts29 Apr 2015Dismissed

Drolia Ispat and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0341

Constitution of India, 1950 - Article 226, 227Land Acquisition Act, 1894 - Section 11, 4, 5-A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 17, 24, 24(1), 24(2)
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High Courts29 Apr 2015Disposed off

Joginder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0310

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 107, 304B, 304-B, 306, 498A
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High Courts29 Apr 2015Allowed

Phulwati Vs Jagbir

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0304

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 10, Order 41 Rule 23, Order 41 Rule 23(A), Order 41 Rule 24, Order 41 Rule 25Evidence Act, 1872 - Section 47, 68, 69
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High Courts29 Apr 2015

Anil Chopra and Others Vs Ajay Kapoor and Others

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 483

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 18 Rule 1, Order 18 Rule 13, Order 18 Rule 19, Order 18 Rule 2East Punjab Urban Rent Restriction Act, 1949 - Section 13
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High Courts29 Apr 2015Dismissed

Nepal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0286

Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 340Penal Code, 1860 (IPC) - Section 120B, 366, 366A, 375, 376Protection of Children from Sexual Offences Act, 2012 - Section 6
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