High Courts28 Apr 2015Partly Allowed
Sarita Bhayana and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0308
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 119 of 197
High Courts28 Apr 2015Dismissed
OBC Exports Vs Haryana State Industrial Development Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0278
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 7 Rule 11, 10, 151, 96Specific Relief Act, 1963 - Section 6, 8(1), 9
High Courts28 Apr 2015Disposed off
Mohan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 681
Arms Act, 1959 - Section 25, 27, 29Constitution of India, 1950 - Article 20, 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 156, 156, 157
High Courts28 Apr 2015Dismissed
M (Prosecutrix) Vs Sunil Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0267
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 207, 313Penal Code, 1860 (IPC) - Section 328, 376, 506
High Courts28 Apr 2015Allowed
Jagjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0266
Criminal Procedure Code, 1973 (CrPC) - Section 482Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 22, 4Penal Code, 1860 (IPC) - Section 379
High Courts28 Apr 2015Disposed off
Punjab National Bank Vs Yashpal and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0262
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts28 Apr 2015Dismissed
State of Haryana and Others Vs Chander Pal
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0258
Penal Code, 1860 (IPC) - Section 363, 366, 379, 380, 457
High Courts28 Apr 2015Dismissed
Nisha Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0244
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 193, 200, 201Penal Code, 1860 (IPC) - Section 120-B, 376
High Courts28 Apr 2015Allowed
Harmanpreet Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0243
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 420
High Courts28 Apr 2015Dismissed
Padam Motors Pvt. Ltd. Vs District Magistrate-cum-Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0232
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14, 17Transfer of Property Act, 1882 - Section 111
High Courts28 Apr 2015Allowed
Rajesh Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0230
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 320, 406, 420, 467
High Courts28 Apr 2015Dismissed
Malkiat Singh Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0229
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 148, 149, 323, 324, 34
High Courts28 Apr 2015Dismissed
Dakshin Haryana Bijli Vitran Nigam Limited Vs Sudhir Kumar
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0223
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Electricity Act, 2003 - Section 135, 138, 151
High Courts28 Apr 2015Dismissed
Rajmal Honda Vs Samunder Singh Rathi and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0222
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts28 Apr 2015Dismissed
Baldev Singh Brar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0142
High Courts28 Apr 2015Allowed
Navneet Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320, 323, 406, 498-A, 506
High Courts28 Apr 2015Dismissed
IndusInd Bank Limited Vs Amarjeet
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Apr 2015Dismissed
Haryana State Handloom and Handicraft Corporation Ltd. Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 231
Industrial Disputes Act, 1947 - Section 12(3), 2(s), 25-C, 25-F, 25-FFA
High Courts27 Apr 2015Dismissed
Mandeep Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 160
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 302, 323, 506
High Courts27 Apr 2015Dismissed
Anurag Maheshwari Vs Regional Provident Fund Commissioner and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 467