High Courts29 Apr 2015Dismissed
Kanawardeep Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0224
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 118 of 197
High Courts29 Apr 2015
Rohan and Rajdeep Infrastructure Pvt. Ltd. Vs Commissioner, Central Excise and Service Tax
Punjab And Haryana At Chandigarh · (2015) 35 GSTR 487 : (2015) 39 STR 370
Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 65(104c), 73(1), 75, 76, 77
High Courts29 Apr 2015
Ajay Kumar Gupta Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 51 GST 366 : (2015) 39 STR 736
Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 66B, 68, 73, 73A, 73A(2)
High Courts29 Apr 2015Dismissed
Rajinder and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0218
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 34, 489-A, 489-B, 489-C
High Courts29 Apr 2015Disposed off
Sharwan Kumar Mittal Vs Vibha Goel and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 175
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts29 Apr 2015
Reliance General Insurance Company Ltd. Vs Deepika Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0143
Motor Vehicles Act, 1988 - Section 3, 75
High Courts29 Apr 2015Dismissed
Suman Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0139
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376, 452, 506
High Courts29 Apr 2015Dismissed
State of Punjab and Others Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0138
Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 311(2), 311(2)(b)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 61
High Courts29 Apr 2015
Manoj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0134
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304, 323
High Courts29 Apr 2015Allowed
Pepsu Road Transport Corpn. and Others Vs Hari Singh
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 266
High Courts29 Apr 2015
P.M.S. Diesels and Others Vs Commissioner of Income Tax-2 and Others
Punjab And Haryana At Chandigarh · (2015) 277 CTR 491 : (2015) 374 ITR 562 : (2015) 232 TAXMAN 544
Constitution of India, 1950 - Article 136Income Tax Act, 1961 - Section 143(2), 190, 192, 194C, 199
High Courts29 Apr 2015
Avtar Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) - Section 221, 300, 313, 482Penal Code, 1860 (IPC) - Section 323, 34, 406, 498-A, 506
High Courts29 Apr 2015Disposed off
Amritpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) ALLMR(Cri) 357 : (2015) 2 RCR(Criminal) 932
Criminal Procedure Code, 1973 (CrPC) - Section 167 (2), 167(2), 173, 173 (8), 173(2)Explosive Substances Act, 1908 - Section 7Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 22
High Courts29 Apr 2015
Commissioner of Income Tax Vs Nachhattar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 234 TAXMAN 390
Income Tax Act, 1961 - Section 293
High Courts29 Apr 2015
Laddi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0093
Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts28 Apr 2015Dismissed
Satnam Singh Vs Phoola Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 225
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 47 Rule 47Evidence Act, 1872 - Section 137, 138
High Courts28 Apr 2015Partly Allowed
Madan Lal Vs Narinderpal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 223 : (2016) 1 RCR(Rent) 136
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts28 Apr 2015
Gurmeet Singh Vs Santokh Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 294
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Limitation Act, 1963 - Section 3
High Courts28 Apr 2015Disposed off
Ashok Manchanda Vs The Estate Officer, UT and Others
Punjab And Haryana At Chandigarh · (2016) 2 RCR(Civil) 388
Constitution of India, 1950 - Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, 5, 9Transfer of Property Act, 1882 - Section 53A
High Courts28 Apr 2015Dismissed
Swaran Kaur Vs Sarabjit Kaur
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0309
Registration Act, 1908 - Section 17Specific Relief Act, 1963 - Section 34