High Courts27 Apr 2015Disposed off
Nitya Nand Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 147 FLR 1100 : (2015) 3 LLJ 314
Industrial Disputes Act, 1947 - Section 33-C(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 120 of 197
High Courts27 Apr 2015Dismissed
J.K. Woolen and Silk Mills Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 6 ALLMR 110 : (2015) 3 RCR(Civil) 883
Right to Information Act, 2005 - Section 8(1)(d)
High Courts27 Apr 2015Allowed
Dharam Bir Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 566
High Courts27 Apr 2015Dismissed
Ashwani Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0293
Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 21, 226
High Courts27 Apr 2015Dismissed
Sanjay Kumar Vs The Presiding Officer, Labour Court-II and Others
Punjab And Haryana At Chandigarh · (2015) LLR 641
Constitution of India, 1950 - Article 226
High Courts27 Apr 2015Dismissed
Suraj Bhan Vs Ashwani Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0277
Criminal Procedure Code, 1973 (CrPC) - Section 378, 378(4), 386Penal Code, 1860 (IPC) - Section 120-B, 34, 406, 420, 468
High Courts27 Apr 2015Dismissed
Amir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 350
Penal Code, 1860 (IPC) - Section 302Prevention of Corruption Act, 1988 - Section 7
High Courts27 Apr 2015Dismissed
Saraswati Paper Board Mills Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 205
Banking Regulation Act, 1949 - Section 21, 35-AState Financial Corporations Act, 1951 - Section 10(c), 15(1), 25(e), 33(2), 35-A
High Courts27 Apr 2015Disposed off
Gayatri Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0228
Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 120-B, 406, 420, 506
High Courts27 Apr 2015Dismissed
Lav Kumar and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0212
Constitution of India, 1950 - Article 14, 16, 316
High Courts27 Apr 2015Allowed
Rakesh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0202
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts27 Apr 2015
Daljit Singh Gujral and Others Vs Jagjit Singh Arora and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 482Indian Medical Council Act, 1956 - Section 15, 15(2)(3), 34Penal Code, 1860 (IPC) - Section 107, 114, 120-B, 191, 192
High Courts27 Apr 2015Dismissed
Som Veer Vs Anand Singh
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0164
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9
High Courts27 Apr 2015
Rubber Reclaim Company of India Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0111
High Courts27 Apr 2015Allowed
Kanwar Baljeet Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 404
Constitution of India, 1950 - Article 226, 227
High Courts24 Apr 2015Allowed
Kamlesh Kumari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 341
Constitution of India, 1950 - Article 16, 226, 227
High Courts24 Apr 2015Allowed
Satya Narain Sharma Vs Uttar Haryana Bijli Vitran Nigam and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 353
High Courts24 Apr 2015Allowed
Ramesh Chand Vs Janki Dass Kapoor Memorial Hospital and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 761
High Courts24 Apr 2015Disposed off
Baljit Motors (Regd.) Vs State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 486
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 81
High Courts24 Apr 2015
Super Threading (India) Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2015) 323 ELT 119
Central Excises and Salt Act, 1944 - Section 35-F