High Courts24 Apr 2015
Haryana Wakf Board Vs Gulshan Valecha and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 421
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23Transfer of Property Act, 1882 - Section 106
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 121 of 197
High Courts24 Apr 2015
The Punjab and Sind Bank Branch Office Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 208
Constitution of India, 1950 - Article 372Punjab Value Added Tax Act, 2005 - Section 26, 35, 61Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 34(1)
High Courts24 Apr 2015Dismissed
Sahib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0300
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 41(2), 42, 42(1), 42(2)
High Courts24 Apr 2015Dismissed
Umed Singh Vs Satbir Singh
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0292
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts24 Apr 2015Allowed
Bhagwant Singh Vs The Pepsu Road Transport Corp. and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 253 : (2015) 4 SCT 342
Constitution of India, 1950 - Article 226
High Courts24 Apr 2015Dismissed
State of Punjab and Others Vs Dharam Pal
Punjab And Haryana At Chandigarh · (2015) 3 SCT 633
Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 226, 311Penal Code, 1860 (IPC) - Section 34, 376
High Courts24 Apr 2015Dismissed
Hardip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 JCC 133 : (2015) 3 RCR(Criminal) 138
Criminal Procedure Code, 1973 (CrPC) - Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 61
High Courts24 Apr 2015Dismissed
Karnail Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 346
Constitution of India, 1950 - Article 226, 227
High Courts24 Apr 2015Allowed
Jitender Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 680
High Courts24 Apr 2015Disposed off
Durga Publicity Service and Others Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2015) 179 PLR 611 : (2015) 4 RCR(Civil) 515
High Courts24 Apr 2015Partly Allowed
Satwant Kaur and Others Vs Mani Ram and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0214
High Courts24 Apr 2015Dismissed
Ratni Vs Hanuman Singh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0209
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 218, 323, 34, 341, 354
High Courts24 Apr 2015
New India Assurance Company Limited Vs Pankaj Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0208
Motor Vehicles Act, 1988 - Section 163, 163-A
High Courts24 Apr 2015Allowed
Gurbaj Singh and Others Vs Sonu Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0200
High Courts24 Apr 2015Allowed
Sukhwinder Kaur Vs Panjab University and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0126
High Courts24 Apr 2015Dismissed
Romesh Garg and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0125
Constitution of India, 1950 - Article 14, 226
High Courts24 Apr 2015Dismissed
K.P. Khemka and Others Vs Haryana State Industrial and Infrastructure Development Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 475
Arbitration Act, 1940 - Section 20Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 14, 32
High Courts24 Apr 2015Dismissed
Iqbal Mohammad Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0123
Constitution of India, 1950 - Article 14, 226
High Courts24 Apr 2015Allowed
Abhishek Sharma Vs Shweta Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts23 Apr 2015
Nirmal Kaur Vs Simarjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 605
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A