High Courts23 Apr 2015
Commissioner of Income Tax-II Vs Freedom Board and Paper Mills
Punjab And Haryana At Chandigarh · (2015) 231 TAXMAN 719
Income Tax Act, 1961 - Section 142A, 145(3), 148, 69, 69A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 123 of 197
High Courts23 Apr 2015Dismissed
Manjeet Singh Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Penal Code, 1860 (IPC) - Section 107, 120-B, 201, 306, 347
High Courts22 Apr 2015Dismissed
Rajpal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) CriLJ 3881
Penal Code, 1860 (IPC) - Section 395, 397, 398, 399, 402
High Courts22 Apr 2015Disposed off
Sham Sunder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 534
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)
High Courts22 Apr 2015Allowed
Managing Director, PRTC and Others Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 259
Industrial Disputes Act, 1947 - Section 11-A
High Courts22 Apr 2015Dismissed
Surender Kumar Vs FC, Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 381
Punjab Security of Land Tenures Act, 1953 - Section 14-A, 24Punjab Tenancy Act, 1887 - Section 84[3]
High Courts22 Apr 2015Allowed
Muni Ram Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0332
Arbitration and Conciliation Act, 1996 - Section 2(1)(g)Civil Procedure Code, 1908 (CPC) - Section 2(11)Criminal Procedure Code, 1973 (CrPC) - Section 173
High Courts22 Apr 2015Dismissed
Rajinder Singh and Others Vs Additional Director Panchayats-cum-Commissioner, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0331
Punjab Village Common Lands (Regulation) Act, 1961 - Section 11, 2(g), 2(g)(1, 2(g)(i), 2(g)(iii)
High Courts22 Apr 2015
State Bank of Patiala Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2015) 375 ITR 109 : (2015) 233 TAXMAN 21
Income Tax Act, 1961 - Section 139(1), 142(1), 143, 143(1)(a), 143(3)
High Courts22 Apr 2015Allowed
Ram Pal Vs Paramjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0299
Hindu Marriage Act, 1955 - Section 13, 13(1)(i), 13(1)(ia)Penal Code, 1860 (IPC) - Section 120B, 406, 420
High Courts22 Apr 2015Dismissed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0298
Criminal Procedure Code, 1973 (CrPC) - Section 212, 313, 464Prevention of Corruption Act, 1988 - Section 13, 13(2), 7
High Courts22 Apr 2015Dismissed
Gurnam Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0284
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319Penal Code, 1860 (IPC) - Section 148, 149, 302, 304, 307
High Courts22 Apr 2015Dismissed
Kehar Singh and Others Vs Gram Panchayat, Village Sada Raian and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0260
High Courts22 Apr 2015Dismissed
Balwinder Singh Vs Jaswinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0251
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, 2(11)Constitution of India, 1950 - Article 227Hindu Succession Act, 1956 - Section 15, 16
High Courts22 Apr 2015Partly Allowed
Kalawati Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0241
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 304, 34
High Courts22 Apr 2015Dismissed
Kamaljit Singh and Others Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 234
Hindu Succession Act, 1956 - Section 6, 8
High Courts22 Apr 2015
Sandeep Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 276
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 103, 106
High Courts22 Apr 2015
Bharat Petroleum Corporation Limited and Others Vs Bhagwanti Devi and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 459 : (2015) 1 RCR(Rent) 575
High Courts22 Apr 2015Allowed
Union of India and Others Vs Punnu Ram
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0213
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32
High Courts22 Apr 2015Allowed
Maruti Udyog Limited Vs Charu Basil
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0207
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Limitation Act, 1963 - Section 18, 19