Central Sales Tax Act, 1956 - Section 14, 15, 3, 4, 5Constitution of India, 1950 - Article 226, 227, 246, 286, 366Haryana Value Added Tax Act, 2003 - Section 17, 2, 2(1), 2(1)(r), 2(1)(u)

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High Courts22 Apr 2015Dismissed

Municipal Council Vs A.P.J. Public School and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0163

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, 9Punjab Municipal Act, 1911 - Section 107, 116, 121, 123, 124Specific Relief Act, 1963 - Section 38

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High Courts22 Apr 2015Dismissed

Vice Chancellor, Guru Nanak Dev University, Amritsar and Others Vs Presiding Officer, Industrial Tribunal and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 475 : (2015) 3 SCT 505

Industrial Disputes Act, 1947 - Section 2 (oo)(bb), 2(oo) (bb), 2(oo)(bb), 25F

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High Courts22 Apr 2015

Paramjit Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0120

Criminal Procedure Code, 1973 (CrPC) - Section 207Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 325

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High Courts22 Apr 2015Dismissed

Krishan Chand Vs Presiding Officer and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0119

Industrial Disputes Act, 1947 - Section 25F, 25-F

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High Courts21 Apr 2015Allowed

Ramesh Kumar and Others Vs Azad Singh and Others

Punjab And Haryana At Chandigarh · (2015) 4 SCT 218

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High Courts21 Apr 2015Dismissed

Sardara Ram and Others Vs Haryana State and Others

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 772 : (2015) 4 SCT 440

Workmens Compensation Act, 1923 - Section 3, 4-A

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High Courts21 Apr 2015Dismissed

Randhir Singh Vs Presiding Officer, Industrial Tribunal and Others

Punjab And Haryana At Chandigarh · (2015) 3 SCT 678

Industrial Disputes Act, 1947 - Section 10(1)(c), 25-F

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High Courts21 Apr 2015Dismissed

Amandeep Singh Vs Presiding Officer, Industrial Tribunal and Others

Punjab And Haryana At Chandigarh · (2015) 3 SCT 676

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High Courts21 Apr 2015

Riba Textiles Limited Vs The Customs, Excise and Service Tax Appellate Tribunal and Others

Punjab And Haryana At Chandigarh · (2015) 322 ELT 74

Additional Duties of Excise (Goods of Special Importance) Act, 1957 - Section 3Central Excises and Salt Act, 1944 - Section 3, 35G, 5(A), 5A, 5A(1)Finance Act, 1979 - Section 32

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High Courts21 Apr 2015Disposed off