CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 122 of 197

High Courts23 Apr 2015Dismissed

Hazari Vs Vinod Kumar and Others

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 688 : (2015) 2 RCR(Rent) 375

Civil Procedure Code, 1908 (CPC) - Section 9East Punjab Urban Rent Restriction Act, 1949 - Section 13(2)(i)Punjab Pre-emption Act, 1913 - Section 15(1)(a), 15(1)(b), 15(1)(c), 15(2)
Read judgment
High Courts23 Apr 2015Allowed

Kura Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0216

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(2), 7
Read judgment
High Courts23 Apr 2015Dismissed

Ashwani Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 924

Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Penal Code, 1860 (IPC) - Section 354, 376, 452, 456, 506
Read judgment
High Courts23 Apr 2015

Rajesh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0114

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 428Penal Code, 1860 (IPC) - Section 186, 307, 34, 353, 397
Read judgment