High Courts30 Apr 2015Dismissed
Savita Vs Bar Council of Punjab and Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0246
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 116 of 197
High Courts30 Apr 2015Dismissed
Dinesh Kumar Vs Pawan Devi
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0240
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16(c), 20
High Courts30 Apr 2015
Union of India and Others Vs Prabhat Kumar and Brothers and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0236
High Courts30 Apr 2015Dismissed
Rampal Singh Tomar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0235
Penal Code, 1860 (IPC) - Section 498-A
High Courts30 Apr 2015
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 LLN 527 : (2015) 3 SCT 208
Constitution of India, 1950 - Article 226
High Courts30 Apr 2015
Rajinder Singh Vs Harjit Singh
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 487
Transfer of Property Act, 1882 - Section 111
High Courts30 Apr 2015Disposed off
Pardeep and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0141
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 207, 313, 360Penal Code, 1860 (IPC) - Section 323, 324, 325, 34, 379Probation of Offenders Act, 1958 - Section 4
High Courts30 Apr 2015Dismissed
Sandeep Kumar Vs Roshan Lal Verma and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0137
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 41 Rule 17, Order 41 Rule 41, Order 42 Rule 1, Order 42 Rule 42
High Courts30 Apr 2015Dismissed
The Lehragaga B/R Co-operative House Suari Sabha Ltd. Vs Gram Panchayat Khokhar Khurd and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0136
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 41 Rule 17, Order 41 Rule 41, Order 42 Rule 1, Order 42 Rule 42
High Courts30 Apr 2015
Sham Lal Bishnoi and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0131
Constitution of India, 1950 - Article 309
High Courts30 Apr 2015Dismissed
Sucha Singh Vs Nand Lal
Punjab And Haryana At Chandigarh · (2015) 179 PLR 272
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, 148, 149, 151Specific Relief Act, 1963 - Section 28, 28(1)
High Courts30 Apr 2015Dismissed
Narinder Kumar Vs Rajvir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 323, 341
High Courts30 Apr 2015
The General Manager, Haryana Roadways and Others Vs Sultan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 356
Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts29 Apr 2015Allowed
Suresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 338
Constitution of India, 1950 - Article 226
High Courts29 Apr 2015Disposed off
Haryana State Federation of Consumers' Co-Operative Wholesale Stores Ltd. Vs The Registrar, Co-Operative Societies Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 466
High Courts29 Apr 2015Dismissed
Rakesh Kumar Gupta and Others Vs Vipin Kumar Chhabra and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 222 : (2016) 1 RCR(Rent) 138
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts29 Apr 2015Disposed off
Haryana State Federation of Consumers' Co-operative Wholesale Stores Ltd. Vs Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 682
High Courts29 Apr 2015Allowed
Subhash Chand Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 427
Industrial Disputes Act, 1947 - Section 25-F
High Courts29 Apr 2015
Salil Arora Vs Sonya Arora
Punjab And Haryana At Chandigarh · (2015) 179 PLR 142
Hindu Marriage Act, 1955 - Section 24, 25, 27
High Courts29 Apr 2015Allowed
Mewa Singh Pattar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 239
Constitution of India, 1950 - Article 226, 227