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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 108 of 197

High Courts08 May 2015Dismissed

Navjot Singh Vs Harsimrat Kaur Badal

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 355

Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 10, 10, 10(1), 11, 12High Court Judges (Salaries and Conditions of Service) Act, 1954 - Section 23-A
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High Courts08 May 2015Dismissed

Mahinder Kumar Jain and Others Vs Subhash Chand

Punjab And Haryana At Chandigarh · (2015) 179 PLR 385 : (2016) 1 RCR(Rent) 168

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 8 Rule 2, Order 8 Rule 3, Order 8 Rule 5Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, 13(1), 13(3)(a)(i)(b), 15(5)
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High Courts08 May 2015Dismissed

Jaswinder Singh Vs Paramjit Singh and Others

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0054

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227Penal Code, 1860 (IPC) - Section 120B, 406, 419, 420, 465
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High Courts07 May 2015Dismissed

Rajinder Singh Vs Vishal Dingra

Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0361

Criminal Procedure Code, 1973 (CrPC) - Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
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