High Courts11 May 2015Partly Allowed
Krishna Devi and Others Vs Satpal and Others
Punjab And Haryana At Chandigarh · (2015) 3 ACC 582
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 106 of 197
High Courts11 May 2015Dismissed
Ram Kishan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 838
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts11 May 2015Dismissed
Surinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 617
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 465, 467
High Courts11 May 2015Dismissed
Phoolan Devi and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0367
High Courts11 May 2015Dismissed
Ajit Singh Vs Joint Development Commissioner and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0336
Limitation Act, 1963 - Section 12, 5Punjab Village Common Lands (Regulation) Act, 1961 - Section 11, 7
High Courts11 May 2015Allowed
Sukhwinder Singh and Others Vs Gurmej Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0326
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 20Transfer of Property Act, 1882 - Section 41
High Courts11 May 2015Dismissed
The Haryana Urban Development Authority and Others Vs Jeet Ram
Punjab And Haryana At Chandigarh · (2015) 179 PLR 396 : (2016) 1 RCR(Civil) 20
Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 300-AHaryana Urban Development Authority Act, 1977 - Section 17, 17(1), 17(4), 18, 18(1)(b)
High Courts11 May 2015
D.D. International (INC) Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0274
High Courts11 May 2015Dismissed
Guru Nanak Khalsa College Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0251
Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25-F, 25-G, 25-H
High Courts11 May 2015Dismissed
State of Haryana Vs Sewak
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0239
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 376
High Courts11 May 2015Disposed off
Ravinder Kaur and Others Vs Manjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0235
High Courts11 May 2015Allowed
Om Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0203
High Courts11 May 2015Dismissed
Colonel Sudhir Sardana Vs Ram Avtar and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0197
Criminal Procedure Code, 1973 (CrPC) - Section 161, 311, 482Evidence Act, 1872 - Section 138Penal Code, 1860 (IPC) - Section 147, 149, 425, 427, 447
High Courts11 May 2015Allowed
Mayfield Garden Resident Welfare Society Vs State Registrar of Societies of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0196
Haryana Registration and Regulation of Societies Act, 2012 - Section 79(3)Limitation Act, 1963 - Section 5
High Courts11 May 2015Partly Allowed
Darbara Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0191
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 113A, 113B, 114A, 114-APenal Code, 1860 (IPC) - Section 323, 354, 375, 376, 511
High Courts11 May 2015Disposed off
Nisha Bindra and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0181
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts11 May 2015Dismissed
Hemant Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0180
Arms Act, 1959 - Section 25, 25(1)(1B)(a)Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 120B, 216, 302, 379, 392
High Courts11 May 2015Dismissed
Raj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 323, 427
High Courts11 May 2015
Karam Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 313, 428Penal Code, 1860 (IPC) - Section 148, 149, 300, 302, 304
High Courts11 May 2015Dismissed
Pankaj Sharma and Others Vs Secretary Staff Selection Commission and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0075