High Courts16 May 2015Disposed off
Sandeep and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0211
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 101 of 197
High Courts15 May 2015Disposed Off
Shiv Charanjit Puri Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 427
High Courts15 May 2015Allowed
Bhawna Chaudhary Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 425
East Punjab Urban Rent Restriction Act, 1949 - Section 3Maternity Benefits Act, 1961 - Section 27
High Courts15 May 2015Allowed
Satbir Singh Vs Machino Plastic Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 631
Industrial Disputes Act, 1947 - Section 10, 15, 17, 17-A(1)
High Courts15 May 2015Dismissed
Gurmeet Singh Sawhney Vs Kulbeer Singh
Punjab And Haryana At Chandigarh · (2015) 179 PLR 379
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 6 Rule 17, 11
High Courts15 May 2015Disposed off
Ismail Khan Vs Bir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 288 : (2016) 1 RCR(Civil) 135
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 14
High Courts15 May 2015Allowed
Jyoti Suhag Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 146 FLR 386 : (2016) LabIC 378 : (2015) 179 PLR 370
Constitution of India, 1950 - Article 226, 227East Punjab Urban Rent Restriction Act, 1949 - Section 3Maternity Benefits Act, 1961 - Section 27
High Courts15 May 2015Dismissed
Prem Kumar Gupta Vs Ireo Waterfront Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 5 ARBLR 530 : (2015) 179 PLR 331
Arbitration and Conciliation Act, 1996 - Section 12, 13, 34
High Courts15 May 2015Allowed
Nek Ram Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 622
Constitution of India, 1950 - Article 226, 227
High Courts15 May 2015Dismissed
Employees State Insurance Corporation Vs Favourate Small Investments Ltd.
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0256
Employees State Insurance Act, 1948 - Section 2(iv), 75
High Courts15 May 2015Dismissed
Jasbir Masih Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0241
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302
High Courts15 May 2015
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0231
Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338, 427
High Courts15 May 2015Dismissed
Shiv Kumar Bhandari Vs Kailash Soni and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0230
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 4, 151
High Courts15 May 2015
Maruti Suzuki India Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2015) 325 ELT 658
Central Excises and Salt Act, 1944 - Section 11A, 35F, 35G, 4, 4(3)(d)
High Courts15 May 2015
Commissioner of Income Tax-I Vs Usha Saboo and Others
Punjab And Haryana At Chandigarh · (2015) 278 CTR 57 : (2015) 374 ITR 695
Companies Act, 1956 - Section 10(F), 10F, 10-F, 2(14), 397Foreign Exchange Regulation Act, 1973 - Section 29Income Tax Act, 1961 - Section 143(3), 17, 28, 28(ii), 28(ii)(a)
High Courts15 May 2015Dismissed
Balwan Vs Pawan Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 161, 207, 313, 447Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 34, 427, 447, 506
High Courts15 May 2015Dismissed
Tarveen Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0170
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 107, 115, 120-B, 148, 149
High Courts15 May 2015
Jaskaran Singh Vs Punjabi University and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0165
High Courts15 May 2015Disposed off
Shiv Kumar and Others Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0159
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F
High Courts15 May 2015Partly Allowed
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0047
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 82Penal Code, 1860 (IPC) - Section 174-A, 379, 411