High Courts25 May 2015Dismissed
Satwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) CriLJ 4871
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 365, 366, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 95 of 197
High Courts25 May 2015Dismissed
Kuldeep Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0263
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Penal Code, 1860 (IPC) - Section 376, 506
High Courts25 May 2015Dismissed
Jujhar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0262
Criminal Procedure Code, 1973 (CrPC) - Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18(b), 8(c)
High Courts25 May 2015Allowed
Suresh Kumar Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0252
Criminal Procedure Code, 1973 (CrPC) - Section 24, 24(6), 24(9), 25
High Courts25 May 2015Disposed off
National Insurance Company Limited and Others Vs Jatinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0236
High Courts25 May 2015Partly Allowed
Kalawati and Others Vs Jamil Mohd. and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0072
High Courts25 May 2015Dismissed
Gurdial Singh Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 148, 149, 320, 323, 326
High Courts25 May 2015Disposed off
Satya Metal Industries Vs Presiding Officer Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0006
Industrial Disputes Act, 1947 - Section 25-F
High Courts25 May 2015Allowed
The Haryana State Cooperative Land Development Bank Ltd. Vs The Financial Commissioner and Principal Secretary Cooperation Department and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0002
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 109, 271(m), 409, 420, 467Probation of Offenders Act, 1958 - Section 12, 4
High Courts21 May 2015Dismissed
Krishan Kumar Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0532
Evidence Act, 1872 - Section 13(3)(a)(ii), 13(3)(a)(iii), 17, 18
High Courts21 May 2015Dismissed
Dhari Ram Vs Partap Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0512
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2-ACriminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 420, 467, 468, 471
High Courts21 May 2015Dismissed
Bhagat Singh and Others Vs Joint Development Commissioner (IRD), Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 515
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 18, 18(c), 23-A
High Courts21 May 2015Dismissed
Deepika Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 66
Criminal Procedure Code, 1973 (CrPC) - Section 319
High Courts21 May 2015Allowed
Sarbati Devi Vs Appellate Authority Under Section 72-A of The Haryana Housing Board Act, 1971 and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 773
Haryana Housing Board Act, 1971 - Section 72-A
High Courts21 May 2015Dismissed
Kartar Singh Saini and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 771
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3Constitution of India, 1950 - Article 226, 227Land Acquisition Act, 1894 - Section 11, 18, 30, 31(2), 6
High Courts21 May 2015Dismissed
Suleman Vs Mehmooda and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 414
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33
High Courts21 May 2015Dismissed
Vikram Vs R. Rajesh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 413
High Courts21 May 2015Allowed
Ishwar and Others Vs Asha Ram and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 578
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts21 May 2015
Sham Labhaya and Others Vs Punjab State Power Corporation Ltd.
Punjab And Haryana At Chandigarh · (2015) 3 SCT 512
Constitution of India, 1950 - Article 14
High Courts21 May 2015Disposed off
Punjab State Electricity Board Vs Employees' Provident Fund Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 146 FLR 1092 : (2015) LLR 836 : (2015) 4 SCT 155
Companies Act, 1956 - Section 78Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 7A