High Courts27 May 2015Disposed off
Harpal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0081
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 93 of 197
High Courts27 May 2015
Gurdeep Singh and Others Vs Punjab State Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0074
High Courts27 May 2015Allowed
Gurmail Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0012
Constitution of India, 1950 - Article 226, 227
High Courts27 May 2015
Gagandeep Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0011
High Courts26 May 2015Dismissed
Jagtar Singh Dutta Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 795
High Courts26 May 2015Dismissed
Sumer Singh Saini Vs Municipal Committee, Kalka and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 615
High Courts26 May 2015Dismissed
Amrit Rice Industry Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 334
Land Acquisition Act, 1894 - Section 16, 17(1), 4, 48, 48(1)
High Courts26 May 2015Disposed off
S.N. Realtors Pvt. Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0345
Haryana Value Added Tax Act, 2003 - Section 2(1)(zg)
High Courts26 May 2015Disposed off
Surinder Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0341
High Courts26 May 2015Dismissed
Amrik Singh and Others Vs Punjab State Cooperative Agricultural Development Bank Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0309
Constitution of India, 1950 - Article 14, 226
High Courts26 May 2015Dismissed
Azad Commission Agents Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0299
Constitution of India, 1950 - Article 226, 227Punjab Agricultural Produce Markets Act, 1961 - Section 10
High Courts26 May 2015Allowed
Tops Security Ltd. and Others Vs Commissioner, Central Excise and Service Tax Commissionerate and Others
Punjab And Haryana At Chandigarh · (2015) 51 GST 760 : (2015) 39 STR 986
Finance Act, 1994 - Section 86, 86(6A)
High Courts26 May 2015Dismissed
Shivji Singla and Sons Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 BC 467
High Courts26 May 2015Dismissed
Amrinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0282
Penal Code, 1860 (IPC) - Section 406, 420
High Courts26 May 2015Disposed off
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0268
Penal Code, 1860 (IPC) - Section 279, 304A, 427
High Courts26 May 2015Allowed
S.N. Arya and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0265
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 148, 149, 342, 452
High Courts26 May 2015Dismissed
Parminder Singh Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0258
Arms Act, 1959 - Section 25Mental Health Act, 1987 - Section 20, 50, 52, 52, 53
High Courts26 May 2015Dismissed
Vishal Aggarwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0219
Criminal Procedure Code, 1973 (CrPC) - Section 154, 158, 161, 167, 169General Clauses Act, 1897 - Section 26Penal Code, 1860 (IPC) - Section 323, 324, 325, 34, 506
High Courts26 May 2015Dismissed
Pardeep Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 173, 319, 482Penal Code, 1860 (IPC) - Section 120-B, 379, 419, 420
High Courts26 May 2015Dismissed
Sukhmani Auto Fuels Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0010