High Courts28 May 2015Allowed
Sanam Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 505
Punjab Municipal Act, 1911 - Section 240, 240 (m), 240 (nn), 240(i), 38
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 91 of 197
High Courts28 May 2015Disposed off
Divya Singla and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0295
National Highways Act, 1956 - Section 2(2)
High Courts28 May 2015Allowed
Sagar Kundal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0276
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 279, 304-A, 320, 427
High Courts28 May 2015
Pardhuman Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 120-B, 201, 420, 463
High Courts28 May 2015Dismissed
New Goyal Trading Company Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374 (4), 378 (4)Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139, 142
High Courts28 May 2015Dismissed
Kiran Chander Asri Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 757
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Evidence Act, 1872 - Section 114, 138Prevention of Corruption Act, 1988 - Section 11, 13, 20, 20(1), 7
High Courts28 May 2015Dismissed
Gurmail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 197, 313Penal Code, 1860 (IPC) - Section 120-B, 420, 466, 467, 468
High Courts28 May 2015Dismissed
Veena Bakshi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0088
Constitution of India, 1950 - Article 226
High Courts28 May 2015Dismissed
Parveen Kumar and Others Vs Municipal Council
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0084
Punjab Municipal Act, 1911 - Section 174, 190, 192, 193, 232
High Courts28 May 2015Dismissed
The Sonepat Cooperative Sugar Mills Ltd. Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) LLR 775
Industrial Disputes Act, 1947 - Section 25-B, 25-F, 25-H
High Courts27 May 2015
United India Assurance Co. Ltd. Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0529
High Courts27 May 2015Allowed
Ashok Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 384
High Courts27 May 2015Allowed
Kiran Wadhera and Others Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0518
High Courts27 May 2015Dismissed
Shiv Kumar Vs Salamti
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0499
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, 13(3)(a)(i), 13(3)(a)(ii), 13(3)(a)(iii)
High Courts27 May 2015Dismissed
Jai Pal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 516 : (2015) 4 RCR(Civil) 928
Haryana Panchayati Raj Act, 1994 - Section 7, 8
High Courts27 May 2015Allowed
Bhagat Singh Vs Nihal Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 169
Hindu Succession Act, 1956 - Section 14, 14(1), 14(2)Transfer of Property Act, 1882 - Section 41
High Courts27 May 2015Allowed
Kanta Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 324
Penal Code, 1860 (IPC) - Section 354
High Courts27 May 2015
Commissioner of Income Tax-I Vs DSM Anti Infectives India Ltd.
Punjab And Haryana At Chandigarh · (2015) 280 CTR 398 : (2015) 233 TAXMAN 257
High Courts27 May 2015Dismissed
Pargat Singh Vs Baljit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 888
High Courts27 May 2015Dismissed
S. Kundan Singh Vs Shiromani Gurdawara Parbandhak Committee
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 407
Sikh Gurdwaras Act, 1925 - Section 142