High Courts27 May 2015Allowed
Pardeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0356
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 375, 376, 376(2)(g), 376(g)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 92 of 197
High Courts27 May 2015Dismissed
Manju Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0354
High Courts27 May 2015
The Commissioner of Income Tax-II Vs Vijay Bharat Cigarette Store
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0347
Income Tax Act, 1961 - Section 143(1), 143(3), 147, 148, 263
High Courts27 May 2015Allowed
Poonam and Others Vs Rajinder Parshad and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0342
High Courts27 May 2015Dismissed
Madan and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0306
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27
High Courts27 May 2015Disposed off
Jasdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 JCC 193 : (2015) 3 RCR(Criminal) 1010
Constitution of India, 1950 - Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22(b), 25, 27-A, 29, 31
High Courts27 May 2015Allowed
Jagdev Krishan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0304
Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(8), 218, 219, 220Penal Code, 1860 (IPC) - Section 306, 34, 376, 376(2)(n), 506
High Courts27 May 2015Dismissed
Chamkaur Singh Vs Jagir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0303
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100
High Courts27 May 2015Dismissed
State of Punjab and Others Vs Jaswinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0298
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts27 May 2015Dismissed
Manish Sharma Vs Punjab Mandi Board and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0294
Constitution of India, 1950 - Article 14, 16
High Courts27 May 2015Dismissed
Gurpreet Singh Chhina Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0283
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 408
High Courts27 May 2015Allowed
Sukhbir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0272
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304-B
High Courts27 May 2015Dismissed
Punjab State Electricity Board and Others Vs A.R. Transmission Private Limted and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0271
Arbitration and Conciliation Act, 1996 - Section 31(7), 34, 37Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 - Section 3, 4, 6, 6(2)Micro, Small and Medium Enterprises Development Act, 2006 - Section 16, 32, 32(2)
High Courts27 May 2015Dismissed
Narinder Singh Vs Vice Chancellor, Guru Nanak Dev University and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0270
High Courts27 May 2015Dismissed
Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0269
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 25, 35, 42, 54
High Courts27 May 2015Dismissed
State of Haryana Vs Bajrang and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0121
Criminal Procedure Code, 1973 (CrPC) - Section 116, 167(2)(a)(i), 173, 362, 436Penal Code, 1860 (IPC) - Section 147, 149, 188
High Courts27 May 2015Dismissed
Phul Chand and Others Vs Sanjay Aggarwal and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0113
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts27 May 2015Allowed
Gurmail Kaur and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 271
University Grants Commission Act, 1956 - Section 3
High Courts27 May 2015Dismissed
Rani Vs Raksha Rani and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0083
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17A, Order 41 Rule 27
High Courts27 May 2015Dismissed
Manjit Singh Vs Sham Singh
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0082
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227