High Courts02 Jul 2015Allowed
Gurdip Singh Vs General Manager, Punjab Roadways Amritsar-I and Others
Punjab And Haryana At Chandigarh · (2015) 147 FLR 856 : (2015) 3 LLJ 484
Industrial Disputes Act, 1947 - Section 17-B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 84 of 197
High Courts02 Jul 2015Dismissed
Abdul Latiff Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 648
Anti-Hijacking Act, 1982 - Section 4Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 120-B, 302, 307, 342, 363
High Courts02 Jul 2015Dismissed
Dalip Singh Vs The Amritsar Improvement Trust
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0060
Civil Procedure Code, 1908 (CPC) - Section 96Transfer of Property Act, 1882 - Section 53-A
High Courts02 Jul 2015Dismissed
Berojgar Linemen Union (Punjab) and Others Vs Punjab State Power Corp. Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0031
Constitution of India, 1950 - Article 14, 16, 16(1)
High Courts02 Jul 2015Dismissed
Union of India and Others Vs Sushil Kumar Vashisht and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0030
Constitution of India, 1950 - Article 226, 227
High Courts02 Jul 2015Dismissed
Sukhdev Raj and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0029
General Insurance Business (Nationalisation) Act, 1972 - Section 16, 16(1)(g), 17, 17-A
High Courts02 Jul 2015Dismissed
Ramesh Chand Vs Hari Ram and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Penal Code, 1860 (IPC) - Section 323, 324, 325, 34, 506
High Courts02 Jul 2015Dismissed
Sukhmander Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 695
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 22, 52A, 61
High Courts02 Jul 2015Dismissed
Aditi Sharma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0006
Constitution of India, 1950 - Article 142, 19(1)(g)Dentists Act, 1948 - Section 16, 20, 20(1)Punjab Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Making of Reservation) Act, 2006 - Section 3, 3(3), 4
High Courts01 Jul 2015
Nachhatter Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0400
Constitution of India, 1950 - Article 162, 234, 309, 356, 73
High Courts01 Jul 2015Dismissed
D.P. Yadav and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 629
High Courts01 Jul 2015Allowed
Mange Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) LabIC 1166 : (2015) 4 SCT 127
Constitution of India, 1950 - Article 226
High Courts01 Jul 2015Dismissed
Mohinder Singh Vs Gulzar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0321
Hindu Succession Act, 1956 - Section 30, 6, 8Succession Act, 1925 - Section 63(c)
High Courts01 Jul 2015Allowed
N.K. Sud Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 695
High Courts01 Jul 2015Partly Allowed
Charan Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 822
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 302
High Courts01 Jul 2015
Jasleen Kaur Vs Commissioner of Income Tax, Jalandhar and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0223
High Courts01 Jul 2015Disposed off
Sikander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 745
Arms Act, 1959 - Section 25, 25(1B)Criminal Procedure Code, 1973 (CrPC) - Section 173, 313
High Courts01 Jul 2015Dismissed
Subhash Kumar Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) LLR 884
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 25F, 25G
High Courts01 Jul 2015Disposed off
Haryana Warehousing Corporation Godown Keepers/Accounts Clerks Union and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 552
High Courts01 Jul 2015Dismissed
Pardeep Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Penal Code, 1860 (IPC) - Section 304B, 304-B, 34