High Courts06 Jul 2015Dismissed
Ashish Bhateja Vs Priyanka
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 82 of 197
High Courts06 Jul 2015Allowed
Chand Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 41(2), 42, 42(2)
High Courts06 Jul 2015Disposed off
Sucha Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 25
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 4(3), 41, 42, 43
High Courts06 Jul 2015
Commissioner of Income Tax Vs Dinesh Verma
Punjab And Haryana At Chandigarh · (2015) 233 TAXMAN 409
Income Tax Act, 1961 - Section 139, 2(14)(iii), 2(42-A), 260A, 45
High Courts06 Jul 2015Dismissed
Sunil Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 464
Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts06 Jul 2015Disposed off
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50, 52-A, 55, 57
High Courts06 Jul 2015Dismissed
Pawan Kumar Vs Sanjay Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 145, 145 (1), 146, 397
High Courts06 Jul 2015Partly Allowed
Adhi Ram Thakur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
High Courts06 Jul 2015Allowed
Jai Kumar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 742
Constitution of India, 1950 - Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 - Section 3, 3(1)(a), 3(1)(b), 3(1)(d)Penal Code, 1860 (IPC) - Section 302, 34, 392, 394, 397
High Courts03 Jul 2015Dismissed
Hargyan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0397
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 307
High Courts03 Jul 2015Disposed Off
Hemant Chopra and Others Vs Subhash Chopra and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0264
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Motor Vehicles Act, 1988 - Section 163-A, 166
High Courts03 Jul 2015Dismissed
Amrik Singh Vs Sukhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 868 : (2016) 1 RCR(Civil) 29 : (2015) 2 RCR(Rent) 506
High Courts03 Jul 2015Dismissed
Haryana Forest Development Corporation Ltd. Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLN 533 : (2015) LLR 886 : (2015) 3 SCT 565
Constitution of India, 1950 - Article 226
High Courts03 Jul 2015Allowed
Kulbir Singh and Others Vs Ishwinder Singh
Punjab And Haryana At Chandigarh · (2015) 179 PLR 751
Specific Relief Act, 1963 - Section 16(c), 20, 28
High Courts03 Jul 2015Dismissed
Bhagwant Singh Vs Harjinder Singh
Punjab And Haryana At Chandigarh · (2015) 179 PLR 748
High Courts03 Jul 2015Allowed
Basant Kumar Vs Romesh Kumar Deora
Punjab And Haryana At Chandigarh · (2015) 179 PLR 747 : (2015) 4 RCR(Civil) 977 : (2015) 2 RCR(Rent) 505
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B
High Courts03 Jul 2015
Avtar Singh and Others Vs Baljeet Kaur
Punjab And Haryana At Chandigarh · (2016) 1 DMC 138 : (2015) 4 JCC 2539 : (2015) 3 RCR(Civil) 890 : (2015) 3 RCR(Criminal) 913
Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 20, 22
High Courts03 Jul 2015Allowed
Karmi Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0061
High Courts03 Jul 2015Dismissed
Jhanda Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0039
Land Acquisition Act, 1894 - Section 17, 17(1), 17(4), 4, 48Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 - Section 4, 4(1), 5, 5(4), 6
High Courts03 Jul 2015Dismissed
Jhanda Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0038
Land Acquisition Act, 1894 - Section 17(1), 17(4), 4Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 - Section 4, 4(1), 5, 5(4), 6