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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 80 of 197

High Courts08 Jul 2015Dismissed

Ashraf Vs Kirpal Singh

Punjab And Haryana At Chandigarh · (2016) ALLMR(Cri) 175 : (2016) 1 BC 620 : (2016) 1 Crimes 539 : (2015) 4 RCR(Civil) 191 : (2015) 4 RCR(Criminal) 175

Criminal Procedure Code, 1973 (CrPC) - Section 311, 482Evidence Act, 1872 - Section 165Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts08 Jul 2015Dismissed

Subhash Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0048

Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 313Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 302, 304-B, 34
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High Courts07 Jul 2015

Vijay Vs Dayawanti

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0324

Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(i-a), 9Penal Code, 1860 (IPC) - Section 34, 406, 498-A
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High Courts07 Jul 2015Disposed Off

Achhar Chand Vs Hari Kishan and Others

Punjab And Haryana At Chandigarh · (2015) 180 PLR 679

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 32, Order 26 Rule 10, Order 26 Rule 10(3), Order 26 Rule 14
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High Courts07 Jul 2015Dismissed

Naresh Kumar and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0270

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 134, 145, 27, 3, 32Penal Code, 1860 (IPC) - Section 148, 149, 212, 302, 323
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