High Courts10 Jul 2015Dismissed
Gurmail Singh and Others Vs Gurnam Singh
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0341
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 78 of 197
High Courts10 Jul 2015Dismissed
Ram Kaur Vs Shiv Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0331
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Jul 2015Dismissed
Harjinder Kaur and Others Vs Charanjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0327
High Courts10 Jul 2015
Ravinder Sabherwal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0323
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 304, 452
High Courts10 Jul 2015Dismissed
Tejbir Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court, Rohtak and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0307
Industrial Disputes Act, 1947 - Section 25-F, 25-G, 25-H
High Courts10 Jul 2015Dismissed
Parkash and Others Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 917
High Courts10 Jul 2015Partly Allowed
Kailash Rani and Others Vs Bhim Sen and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0252
High Courts10 Jul 2015Dismissed
Kuldeep Singh Birl and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0178
Criminal Procedure Code, 1973 (CrPC) - Section 125, 177, 178Penal Code, 1860 (IPC) - Section 34, 406, 420, 498-A
High Courts10 Jul 2015Dismissed
Gurdas Singh Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0143
Criminal Procedure Code, 1973 (CrPC) - Section 173, 174, 313Penal Code, 1860 (IPC) - Section 302
High Courts10 Jul 2015Dismissed
Dalwinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0122
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 149, 323, 326, 377
High Courts10 Jul 2015
Bajaj Allianz General Insurance Company Limited and Others Vs Suman Devi and Others
Punjab And Haryana At Chandigarh · (2015) 4 ACC 546
Motor Vehicles Act, 1988 - Section 170
High Courts10 Jul 2015Dismissed
Jaspal Singh Vs Kailash Chand Jain
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0064
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417, 437-APenal Code, 1860 (IPC) - Section 499, 500
High Courts10 Jul 2015Partly Allowed
Paramjit Kaur and Others Vs Sarabjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 174Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 304A, 427
High Courts09 Jul 2015Dismissed
Karam Singh Vs The Presiding Officer, Industrial Tribunal, Patiala and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0398
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 10, 25F, 25-F
High Courts09 Jul 2015Dismissed
Bhartho Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0395
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 193, 200, 201Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 380, 427, 457, 506
High Courts09 Jul 2015Dismissed
The Chief Post Master General and Others Vs Gurdev Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0392
Constitution of India, 1950 - Article 14, 16Industrial Disputes Act, 1947 - Section 10(1), 2(A), 25-F, 25-H
High Courts09 Jul 2015Dismissed
Sushila Dalal Vs Maruti Suzuki India Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0345
High Courts09 Jul 2015Disposed Off
Surinder Kaur and Others Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0335
Motor Vehicles Act, 1988 - Section 149
High Courts09 Jul 2015Allowed
Hardeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 557
Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 173(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 36(A)(4), 36-A(4)
High Courts09 Jul 2015Disposed Off
Atma Tube Products Limited and Others Vs Hero Cycles Limited
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0263
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3, Order 37 Rule 37, Order 37 Rule 5Negotiable Instruments Act, 1881 (NI) - Section 118Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(7)