High Courts13 Jul 2015Dismissed
Akram Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0367
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 77 of 197
High Courts13 Jul 2015Allowed
Deepak Mittal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 251
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 306, 328, 34
High Courts13 Jul 2015Dismissed
Jagan Nath Vs Harvinder Singh
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0326
Civil Procedure Code, 1908 (CPC) - Section 17, 20Stamp Act, 1899 - Section 12(2), 35
High Courts13 Jul 2015Dismissed
Rambir Singh Vs Daljit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0283
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 156(3), 313Penal Code, 1860 (IPC) - Section 323, 325, 34, 506
High Courts13 Jul 2015Dismissed
Boota Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0282
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 420, 467
High Courts13 Jul 2015Allowed
Harsharan Singh and Others Vs Deepak Sharda and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 698
Criminal Procedure Code, 1973 (CrPC) - Section 197Penal Code, 1860 (IPC) - Section 330Prevention of Corruption Act, 1988 - Section 7
High Courts13 Jul 2015Dismissed
The State of Haryana and Others Vs Babu Lal
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0256
Civil Procedure Code, 1908 (CPC) - Section 80Industrial Disputes Act, 1947 - Section 25-F
High Courts13 Jul 2015Dismissed
Subedar Darshan Singh and Others Vs Lal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 760
High Courts13 Jul 2015
Ram Kanwar and Others Vs Balbir and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 757
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1(u), Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1, Order 43 Rule 1(u)
High Courts13 Jul 2015
Commissioner of Income Tax Range-I Vs Munish Kumar Bansal
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0222
High Courts13 Jul 2015
Omaxe Housing and Developer Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0220
Haryana Value Added Tax Act, 2003 - Section 2(1)(zg)
High Courts13 Jul 2015Dismissed
The Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Kartar Chand and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLN 535
Civil Procedure Code, 1908 (CPC) - Section 9Punjab Co-operative Societies Act, 1961 - Section 55, 55 (3), 61, 68 (h), 79
High Courts13 Jul 2015Dismissed
Pankaj and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0123
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 398, 399, 402
High Courts13 Jul 2015Dismissed
Dharamveer Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 589
High Courts13 Jul 2015Partly Allowed
Krishna Devi and Others Vs PRTC and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 925
High Courts13 Jul 2015Dismissed
Shiv Narain Dixit Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 190(1-b), 199, 199(1)(b), 313, 378(4)Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 148, 149, 198, 294, 295
High Courts13 Jul 2015Dismissed
Parvinder Vs Sandeep and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 323, 34, 341, 352, 354
High Courts13 Jul 2015Allowed
Paramdeep Garg and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0055
High Courts13 Jul 2015Dismissed
Raghbir Vs Som Nath and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 323, 452
High Courts10 Jul 2015Dismissed
Khushi Ram Yadav Vs Rajinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0384
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Penal Code, 1860 (IPC) - Section 120-B, 166, 217, 218, 302