COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 76 of 197

High Courts15 Jul 2015Allowed

Gurcharan Kaur Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0332

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 3

High Courts15 Jul 2015Dismissed

Jit Ram Bains Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0319

Constitution of India, 1950 - Article 226, 227

High Courts15 Jul 2015

Harinder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 31

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 376, 376(2)(g)

High Courts15 Jul 2015Allowed

Mukta Sharma and Others Vs Punjab State and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0287

Constitution of India, 1950 - Article 142

High Courts15 Jul 2015

Commissioner of Income Tax Vs ITW India Ltd.

Punjab And Haryana At Chandigarh · (2015) 377 ITR 195

Income Tax Act, 1961 - Section 143, 143(1)(a), 143(3), 147, 148

High Courts15 Jul 2015

Commissioner, Central Excise Commissionerate, Rohtak Vs Elegant Enterprises, Sonepat and Others

Punjab And Haryana At Chandigarh · (2015) 323 ELT 333

Central Excises and Salt Act, 1944 - Section 35, 35A, 35B(2)Customs Act, 1962 - Section 130

High Courts15 Jul 2015Partly Allowed

Vinod Kumar and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0162

Criminal Procedure Code, 1973 (CrPC) - Section 313, 319, 357Penal Code, 1860 (IPC) - Section 328, 34, 363, 366, 376(2)(g)

High Courts15 Jul 2015Allowed

Ravinder Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 931

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 366, 376

High Courts15 Jul 2015Dismissed

Sohan Singh Vs Gurlabh Singh

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0111

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 120-B, 406, 420, 467, 468

High Courts15 Jul 2015

AB Sugars Ltd. Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0068

Constitution of India, 1950 - Article 266Punjab General Sales Tax Act, 1948 - Section 2, 4, 4(1), 4-B, 5Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953 - Section 3, 6, 9

High Courts14 Jul 2015Dismissed

Lakhbir Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 1 SCT 41

Constitution of India, 1950 - Article 226, 311, 311(2)(b)Penal Code, 1860 (IPC) - Section 120-B, 489-BPolice Act, 1949 - Section 7

High Courts14 Jul 2015Dismissed

Pardeep Kumar Gupta Vs Jugnu and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0352

Civil Procedure Code, 1908 (CPC) - Section 100

High Courts14 Jul 2015Dismissed

Gurdial Singh Vs Gawritex Industries Ltd. and Others

Punjab And Haryana At Chandigarh · (2016) 1 BC 445 : (2015) 4 RCR(Civil) 138 : (2015) 4 RCR(Criminal) 96

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts14 Jul 2015Dismissed

Navpreet Kumar and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0158

Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 156(1), 156(3), 173Penal Code, 1860 (IPC) - Section 193, 307, 323, 324, 34

High Courts14 Jul 2015Dismissed

Sunil Kumar Lohia Vs Bishna

Punjab And Haryana At Chandigarh · (2016) 1 ALLMR 10 : (2015) 4 RCR(Civil) 220

Hindu Marriage Act, 1955 - Section 11, 12, 2(a), 5, 5 (iii)Prohibition of Child Marriage Act, 2006 - Section 3, 3(b)

High Courts14 Jul 2015Dismissed

Kotak Mahindra Bank Ltd. Vs Avantika Grover

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0128

Criminal Procedure Code, 1973 (CrPC) - Section 139, 313, 378(4), 417Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139

High Courts14 Jul 2015Dismissed

Avtar Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 553

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50, 54

High Courts14 Jul 2015Allowed

Manpreet Singh Gill Vs Kuljit Singh

Punjab And Haryana At Chandigarh · AIR 2015 P&H 164 : (2015) 180 PLR 391

Penal Code, 1860 (IPC) - Section 153A, 171E, 171F, 199, 376Punjab Panchayati Raj Act, 1994 - Section 2, 208Punjab State Election Commission Act, 1994 - Section 108, 11, 25, 26, 28

High Courts13 Jul 2015Dismissed

Swarna Devi Vs Pawan Kumar

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0385

Criminal Procedure Code, 1973 (CrPC) - Section 313, 320Negotiable Instruments Act, 1881 (NI) - Section 138, 147

High Courts13 Jul 2015

State of Punjab and Others Vs Nasib Singh and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0378

Evidence Act, 1872 - Section 35Land Acquisition Act, 1894 - Section 4, 6Transfer of Property Act, 1882 - Section 4, 58(d), 58(g), 58-d, 6