High Courts20 Jul 2015Dismissed
State of Punjab and Others Vs C.S. Anand, Engineers and Govt. Contractor
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 996
Arbitration Act, 1940 - Section 30, 35
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 74 of 197
High Courts20 Jul 2015Dismissed
Gurdial Singh and Others Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 739
Civil Procedure Code, 1908 (CPC) - Section 100, 9, 96East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 14, 18, 2(g), 2(g)(1), 20Punjab Village Common Lands (Regulation) Act, 1961 - Section 11, 13, 13A, 13-A, 13-B
High Courts20 Jul 2015Disposed off
Hardial Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 173 (2), 207, 313
High Courts20 Jul 2015Disposed off
Prem Kishore Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-III and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 572 : (2015) LLR 952
Industrial Disputes Act, 1947 - Section 2(oo)(bb)Penal Code, 1860 (IPC) - Section 411
High Courts17 Jul 2015Dismissed
Krishan Kumar Nanda Vs Raman Kumar
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0387
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Jul 2015Dismissed
Punjab Wakf Board Vs Kaushal Kishore and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 356 : (2016) 1 RCR(Civil) 674
High Courts17 Jul 2015Allowed
Kirpal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 161
Criminal Procedure Code, 1973 (CrPC) - Section 195, 313Penal Code, 1860 (IPC) - Section 186, 353, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(x)
High Courts17 Jul 2015Dismissed
Sucha Singh and Others Vs Naranjan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 978
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2APunjab Land Revenue Act, 1887 - Section 13, 158, 158(2)
High Courts17 Jul 2015Disposed Off
Jagdish Singh Vs Digambar Jain Society (Regd.)
Punjab And Haryana At Chandigarh · (2015) 180 PLR 378
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13(2)(v)
High Courts17 Jul 2015Dismissed
Sub Divisional Officer, UHBVNL and Others Vs Sat Parkash Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 354
Legal Services Authorities Act, 1987 - Section 22, 22A, 22A(b), 22A(b)(iii), 22C
High Courts17 Jul 2015Disposed Off
Durga Rice and General Mills and Others Vs Sudarshan Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 376
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 15, Order 11 Rule 16
High Courts17 Jul 2015Dismissed
Mangal Singh and Others Vs Pargat Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 397
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 58, Order 21 Rule 97
High Courts17 Jul 2015Partly Allowed
Jaswant Kaur and Others Vs Manish Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0280
Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338, 427
High Courts17 Jul 2015Allowed
Mithu Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0269
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 285, 302, 323, 324, 325
High Courts17 Jul 2015Allowed
Mehboob Ali Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 529
Constitution of India, 1950 - Article 14, 16, 226, 227Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 307
High Courts17 Jul 2015Dismissed
Jasminum Kaur Vs Amardeep Singh
Punjab And Haryana At Chandigarh · (2015) 180 PLR 387
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 9, Order 9 Rule 13Hindu Marriage Act, 1955 - Section 13, 13B, 13-B, 24Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts17 Jul 2015Dismissed
Surender Singh Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Penal Code, 1860 (IPC) - Section 120-B, 199, 406, 419, 420
High Courts17 Jul 2015Dismissed
On-Dot Couriers and Cargo Ltd. and Others Vs Gee Kay Foundation and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 379 : (2015) 4 RCR(Civil) 1049
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 10Presidency Small Cause Courts Act, 1882 - Section 41
High Courts17 Jul 2015Disposed off
Gamdoor Singh Vs Presiding Officer, Election Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0129
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 10APunjab State Election Commission Act, 1994 - Section 75, 81, 87
High Courts17 Jul 2015
Inderjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0124
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 415, 420Specific Relief Act, 1963 - Section 34