High Courts22 Jul 2015
Chetan Singh Vs State
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0254
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 354, 363, 366, 366-A, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 72 of 197
High Courts22 Jul 2015Dismissed
Surinder Singh Vs Kuldeep Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 846
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 3, Order 14 Rule 5
High Courts22 Jul 2015Partly Allowed
Satbir and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 354, 376, 511
High Courts22 Jul 2015
Raghubir Chand Mahajan Vs Indian Bank
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 156 : (2015) 2 RCR(Rent) 270
Evidence Act, 1872 - Section 117Transfer of Property Act, 1882 - Section 109, 111
High Courts22 Jul 2015Dismissed
Gurjit Singh Vs Mehar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0165
Easements Act, 1882 - Section 52, 61, 63, 64Specific Relief Act, 1963 - Section 34, 39
High Courts22 Jul 2015Dismissed
Gagandeep Kaur Vs GND University and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0156
High Courts22 Jul 2015
Anmol Sharma Vs Guru Ravi Dass Ayurveda University and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0155
High Courts22 Jul 2015Allowed
Mandeep Singh Vs State of U.T. Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0150
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Information Technology Act, 2000 - Section 66-A
High Courts22 Jul 2015
C.S. Atwal Vs The Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2015) 279 CTR 330 : (2015) 378 ITR 244 : (2015) 234 TAXMAN 69
Companies Act, 1956 - Section 205Constitution of India, 1950 - Article 286Contract Act, 1872 - Section 202
High Courts22 Jul 2015Dismissed
Pardeep Kumar Vs Indian Red Cross Society and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0141
High Courts22 Jul 2015Dismissed
Punjab Private Self Financed Dental College Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 124
Punjab Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Making of Reservation) Act, 2006 - Section 3, 4, 4 (3)
High Courts22 Jul 2015Allowed
Om Prakash and Others Vs Ravinder Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 177
Motor Vehicles Act, 1988 - Section 157, 157 (1), 157 (1)(2)Penal Code, 1860 (IPC) - Section 279, 337
High Courts21 Jul 2015Dismissed
Gurnam Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0390
Constitution of India, 1950 - Article 226, 227
High Courts21 Jul 2015Allowed
Bhim Sen Bansal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 638
East Punjab Urban Rent Restriction Act, 1949 - Section 12, 13
High Courts21 Jul 2015Dismissed
Sukhdeep Singh Vs Punjab State Transmission Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 748
High Courts21 Jul 2015Dismissed
Prabhjot Singh and Others Vs Nishan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 372
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts21 Jul 2015Dismissed
Jai Bhagwan Vs Krishan Abbey
Punjab And Haryana At Chandigarh · (2015) 180 PLR 369 : (2015) 2 RCR(Rent) 628
Electricity Act, 2003 - Section 43
High Courts21 Jul 2015Allowed
Hardeep Kaur and Others Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (2015) 180 PLR 382
High Courts21 Jul 2015Allowed
Bijender Singh and Others Vs Raj Kumar Gupta
Punjab And Haryana At Chandigarh · (2015) 180 PLR 463
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 9
High Courts21 Jul 2015Dismissed
Agrima Lailer Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 756