High Courts24 Jul 2015Dismissed
Kuldeep Singh Vs Hindustan Lever
Punjab And Haryana At Chandigarh · (2015) LLR 984
Industrial Disputes Act, 1947 - Section 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 71 of 197
High Courts23 Jul 2015Disposed Off
Abhinav Kejriwal Vs Jagmohan Kejriwal and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 360
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17
High Courts23 Jul 2015Dismissed
State of Haryana and Others Vs Patouri Devi
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0343
Constitution of India, 1950 - Article 309
High Courts23 Jul 2015Disposed Off
Mannat Oil Carrier Vs Indian Oil Corporation and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 358
Evidence Act, 1872 - Section 114
High Courts23 Jul 2015Allowed
Amarjit Singh Vs Sarabjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 462
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts23 Jul 2015Dismissed
Er. M.L. Mittal Vs Punjab State Transmission Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 749
Constitution of India, 1950 - Article 226, 227
High Courts23 Jul 2015Disposed Off
Shambu Ram Vs Uttar Haryana Bijli Vitran Nigam and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 315
Prevention of Corruption Act, 1988 - Section 7
High Courts23 Jul 2015Allowed
Vipin and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0172
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 323, 34, 406, 498-A, 506
High Courts23 Jul 2015
Ram Kumar Vs Oriental Bank of Commerce and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0164
Constitution of India, 1950 - Article 14Penal Code, 1860 (IPC) - Section 294, 323, 34, 341
High Courts23 Jul 2015Dismissed
State of Punjab and Others Vs Harnek Singh
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0161
High Courts23 Jul 2015Allowed
Ramandeep Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0148
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320, 380, 454, 506
High Courts23 Jul 2015Allowed
Bajinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 950
Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 193, 319, 438, 438(2)
High Courts23 Jul 2015Disposed Off
Gulzar Singh Vs Director State Transport
Punjab And Haryana At Chandigarh · (2017) 3 SCT 53
Civil Procedure Code, 1908 (CPC) - Section 11, Section 9Industrial Disputes Act, 1947 - Section 10(1)(c)
High Courts22 Jul 2015Partly Allowed
Bala and Others Vs Dalbir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0391
Motor Vehicles Act, 1988 - Section 147, 147(5), 149(2), 157, 157(1)
High Courts22 Jul 2015Dismissed
S. Sukhwinder Singh Vs Veena Rani and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0383
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17
High Courts22 Jul 2015Allowed
Gurcharan Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0382
High Courts22 Jul 2015Disposed Off
Dharam Pal and Others Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 317
High Courts22 Jul 2015
Ranjit Singh Vs Sarup Singh
Punjab And Haryana At Chandigarh · (2015) 180 PLR 367 : (2016) 1 RCR(Civil) 698
High Courts22 Jul 2015Dismissed
Vijay Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 353
Motor Vehicles Act, 1988 - Section 15
High Courts22 Jul 2015Dismissed
Ramesh Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 38
Constitution of India, 1950 - Article 226, 227Land Acquisition Act, 1894 - Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)