High Courts28 Jul 2015Dismissed
Amarjit Singh Pradesi Vs Gurdial Singh Pardesi
Punjab And Haryana At Chandigarh · (2015) 179 PLR 838
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 3AConstitution of India, 1950 - Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 69 of 197
High Courts28 Jul 2015Dismissed
Anil and Others Vs Krishna
Punjab And Haryana At Chandigarh · (2015) 179 PLR 833
High Courts28 Jul 2015Disposed off
Mahender Singh Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 822
Evidence Act, 1872 - Section 65
High Courts28 Jul 2015Allowed
Raj Kumar Vs Bhakra Beas Management Board and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 75
Constitution of India, 1950 - Article 14, 226, 227
High Courts28 Jul 2015Dismissed
Punjab State Co-op. Supply and Marketing Federation Ltd. Vs Arti Rice and General Mills and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0191
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378 (4)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Jul 2015Dismissed
Harbhagwan Dass Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0183
Criminal Procedure Code, 1973 (CrPC) - Section 360, 361Penal Code, 1860 (IPC) - Section 148, 149, 323, 324, 360Probation of Offenders Act, 1958 - Section 3, 4
High Courts28 Jul 2015Disposed off
Gulzar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 451, 452, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 60, 61, 62, 63
High Courts28 Jul 2015Allowed
Samrat Forgings Ltd. and Others Vs Jassoo Singh Basi and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0114
Companies Act, 1956 - Section 18 (3) (a), 19, 19 (1), 19 (2), 19(2)Sick Industrial Companies (Special Provisions) Act, 1985 - Section 26
High Courts28 Jul 2015Disposed off
Atul Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313Penal Code, 1860 (IPC) - Section 300, 302, 307, 324, 326
High Courts28 Jul 2015
Commissioner of Income Tax (Central) Vs Vee Gee Industrial Enterprises
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0094
Income Tax Act, 1961 - Section 132
High Courts28 Jul 2015Dismissed
Sukhvir Singh Sidhu Vs Punjab State Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 823
Constitution of India, 1950 - Article 226
High Courts28 Jul 2015Allowed
Balkaran Singh Vs Bagicha Singh
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 40
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts27 Jul 2015Allowed
Ved Parkash and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0366
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 392, 395, 397, 398, 412
High Courts27 Jul 2015Dismissed
General Manager Gurdaspur Coop. Sugar Mills Ltd. Vs Nathu Ram and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0342
Industrial Disputes Act, 1947 - Section 33(2)
High Courts27 Jul 2015Allowed
Tarsem Lal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 647
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120, 320, 406, 420, 498-A
High Courts27 Jul 2015Disposed Off
Harbans Kaur Vs Jasvir Kaur and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 84
Constitution of India, 1950 - Article 227Haryana Panchayati Raj Act, 1994 - Section 176(4)(b)Punjab State Election Commission Act, 1994 - Section 71
High Courts27 Jul 2015Allowed
Khushwinder Singh and Others Vs Ram Chander and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 839
Motor Vehicles Act, 1988 - Section 185
High Courts27 Jul 2015Disposed off
Seema and Others Vs Ravi Patni and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 835
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Evidence Act, 1872 - Section 154
High Courts27 Jul 2015Dismissed
Modelama Exports Ltd. Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court II and Others
Punjab And Haryana At Chandigarh · (2015) LLR 1036
Industrial Disputes Act, 1947 - Section 25F
High Courts27 Jul 2015Allowed
Kashmir Chand Kamboj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0197