High Courts29 Jul 2015
Harpreet Singh Chahal Vs Gopal Gupta and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Rent) 131
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 68 of 197
High Courts29 Jul 2015Allowed
Punjab Dairy Development Corporation and Others Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLN 226 : (2015) 180 PLR 328
Industrial Disputes Act, 1947 - Section 10, 2-A, 2A (2)
High Courts29 Jul 2015Partly Allowed
Mahabir Singh and Others Vs Gram Panchayat of village Bharri and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0187
Punjab Land Revenue Act, 1887 - Section 45
High Courts29 Jul 2015Dismissed
Om Parkash and Others Vs The Commissioner and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 333
Punjab Land Revenue Act, 1887 - Section 31, 36, 37
High Courts29 Jul 2015
Nirmal Kapoor Vs LIC of India and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0185
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, 2(i), 2(t), 47, 47 (1)
High Courts29 Jul 2015Allowed
Tilak Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0184
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts29 Jul 2015Dismissed
Rameshwar Dass Vs Shanti Devi
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 226 : (2015) 2 RCR(Rent) 568
East Punjab Urban Rent Restriction Act, 1949 - Section 13 (3), 13 (3) (b), 13 (3)(a)(iii)Hindu Adoptions and Maintenance Act, 1956 - Section 10, 16
High Courts29 Jul 2015
Bhim Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 970
Arms Act, 1959 - Section 25, 25(1)(b)(a)Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 34, 392, 394, 397
High Courts29 Jul 2015Dismissed
Birpal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313, 319Penal Code, 1860 (IPC) - Section 307, 324, 326, 34, 452
High Courts29 Jul 2015Dismissed
Narinder Kumar Malhotra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0167
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 148, 149, 406, 420, 498APrevention of Corruption Act, 1988 - Section 13(2), 7
High Courts29 Jul 2015Disposed off
Jaspal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0166
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 295A, 307, 323, 326, 34
High Courts29 Jul 2015Dismissed
State of Punjab Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0116
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313, 417Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts29 Jul 2015Dismissed
The Rural Nursing Training Institute Vs Pt. B.D. Sharma University of Health Sciences and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0100
High Courts29 Jul 2015
Subhash Sharma Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0099
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 12, 19
High Courts28 Jul 2015Dismissed
Parbhati Vs Nanak Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0350
High Courts28 Jul 2015Dismissed
Rakesh Chaudhary Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 318
High Courts28 Jul 2015Dismissed
Rashpal Kaur Vs Principal Secretary, Govt. of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 576
Constitution of India, 1950 - Article 226
High Courts28 Jul 2015Partly Allowed
Samarjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 459
Arms Act, 1959 - Section 25, 27, 5Criminal Procedure Code, 1973 (CrPC) - Section 173, 293, 313Penal Code, 1860 (IPC) - Section 307, 34, 411, 489-B, 489-C
High Courts28 Jul 2015Dismissed
Smagh Bhullar Vs Punjab State Agriculture Marketing Board and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 825
Transfer of Property Act, 1882 - Section 105, 106, 107
High Courts28 Jul 2015Disposed off
Rajiv Kumar Vs Rakesh Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 843
Evidence Act, 1872 - Section 40, 41, 41, 42, 43Penal Code, 1860 (IPC) - Section 120B, 323, 382, 419, 420