High Courts31 Jul 2015Dismissed
Bhupinder Singh Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 1 LLN 765
Industrial Disputes Act, 1947 - Section 2-A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 66 of 197
High Courts31 Jul 2015Dismissed
Mehboob Khan and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0255
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 138, 146Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 18, 50
High Courts31 Jul 2015Allowed
Gurdial Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0207
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A, 498-A
High Courts31 Jul 2015Disposed off
The Plantation Investors Protection Society (Regd.) Vs Golden Projects Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0195
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Companies Act, 1956 - Section 4
High Courts31 Jul 2015
Sant Kaur Vs Lakhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 171
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 90, Order 22 Rule 22, 50
High Courts31 Jul 2015Allowed
Unitop Apartments and Builders Vs Jagjeet Singh Lyallpuri and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0179
Arbitration and Conciliation Act, 1996 - Section 11, 34, 34(2)(a), 34(2)(b)(ii), 9Transfer of Property Act, 1882 - Section 51
High Courts31 Jul 2015
Naresh Kumar Sehgal Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0115
Civil Procedure Code, 1908 (CPC) - Section 151Penal Code, 1860 (IPC) - Section 120-B, 201, 306, 307, 323
High Courts31 Jul 2015
Commissioner of Income Tax-I Vs Kudu Industries
Punjab And Haryana At Chandigarh · (2015) 234 TAXMAN 668
High Courts31 Jul 2015
Punjabi Cooperative House Building Society Vs The Commissioner of Income Tax, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0080
Income Tax Act, 1961 - Section 143(3), 2 (47), 2 (47)(v), 2(47)(ii), 2(47)(v)Transfer of Property Act, 1882 - Section 53A
High Courts30 Jul 2015Allowed
Regional Provident Fund Commissioner Vs Shivon International and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 155
High Courts30 Jul 2015Dismissed
Rajool Goyal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 346
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33, 36
High Courts30 Jul 2015Allowed
Narinder Singh and Others Vs Bhalinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0337
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 20 Rule 12A, Order 9 Rule 8, 148, 36Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 28
High Courts30 Jul 2015Allowed
Raghubir Saran Vs Director General cum Commissioner Sec. Edu. and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0286
Registration of Births and Deaths Act, 1969 - Section 16, 7
High Courts30 Jul 2015Allowed
Gurmit Singh and Others Vs Joga Singh
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0281
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 203, 204, 307Penal Code, 1860 (IPC) - Section 148, 149, 308, 323, 324
High Courts30 Jul 2015Disposed off
Sawroop Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 820
High Courts30 Jul 2015
Jatinder Kaur Vs S.K. Dhaliwal
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 135 : (2015) 2 RCR(Rent) 194
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9East Punjab Urban Rent Restriction Act, 1949 - Section 13, 13 (ii), 13(3)(ii)
High Courts30 Jul 2015Dismissed
Suresh Whig Vs Fredy Wedi and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0206
Punjab Pre-emption Act, 1913 - Section 15, 30Punjab Tenancy Act, 1887 - Section 4(5)
High Courts30 Jul 2015Allowed
Bhupinder Singh and Others Vs State of UT and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0205
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts30 Jul 2015Dismissed
Dara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0189
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 20, 20(b), 35, 54
High Courts30 Jul 2015Dismissed
Rajinder Singh and Others Vs Intelligence Officer, Directorate of Revenue
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0174
Criminal Procedure Code, 1973 (CrPC) - Section 202, 311, 313Customs Act, 1962 - Section 108, 110(1-B)Evidence Act, 1872 - Section 24, 27