High Courts30 Jul 2015Dismissed
Bahadur Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 67 of 197
High Courts30 Jul 2015
Commissioner of Income Tax-I Vs Sunder Forging
Punjab And Haryana At Chandigarh · (2015) 180 PLR 342
Income Tax Act, 1961 - Section 14(g), 40A(2)(b), 80IB, 80-IB, 80-IB(14)(g)Industries (Development and Regulation) Act, 1951 - Section 11B, 11B(1), 29B(1)
High Courts30 Jul 2015
Alexandra School Vs Commissioner of Income Tax-II
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0095
Constitution of India, 1950 - Article 30(i)Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 13
High Courts30 Jul 2015
Tax Bar Association, Hisar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 961
High Courts29 Jul 2015Dismissed
Tarlochan Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0403
Code Of Criminal Procedure, 1973 — Section 96, 96(2)
High Courts29 Jul 2015Dismissed
Baljinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0396
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c), 42, 52A
High Courts29 Jul 2015Allowed
Arun Bhatta Co. Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 330
High Courts29 Jul 2015Dismissed
Kashmira Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0346
Arms Act, 1959 - Section 25, 27, 29, 30Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 307, 323, 324, 34
High Courts29 Jul 2015Disposed Off
State of Haryana and Others Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0344
Constitution of India, 1950 - Article 14, 309, 39(d)
High Courts29 Jul 2015Allowed
Balwinder Kaur and Others Vs Raksha Malik and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0320
Penal Code, 1860 (IPC) - Section 120-B, 406, 420, 467, 468Specific Relief Act, 1963 - Section 16, 16(c)
High Courts29 Jul 2015Disposed Off
Shamsher Singh and Others Vs The Union Territory Administration and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 332 : (2015) 4 RCR(Civil) 1030
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 22Specific Relief Act, 1963 - Section 6
High Courts29 Jul 2015Allowed
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0308
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 36, 364, 365, 420
High Courts29 Jul 2015Allowed
P.C. Bunger Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 326
High Courts29 Jul 2015Allowed
Amrik Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0275
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319, 394Penal Code, 1860 (IPC) - Section 148, 149, 302, 304B, 304-B
High Courts29 Jul 2015Dismissed
State of Haryana and Others Vs Budh Ram and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 348
High Courts29 Jul 2015
Bhagwan Vanaspati Mills Ltd. Vs DLF Universal Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 1 ARBLR 13 : (2015) 179 PLR 832
Arbitration and Conciliation Act, 1996 - Section 8
High Courts29 Jul 2015Allowed
Dalbir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0204
Criminal Procedure Code, 1973 (CrPC) - Section 161, 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 51, 57
High Courts29 Jul 2015Partly Allowed
Anita Sharma and Others Vs Ram Dayal and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0200
High Courts29 Jul 2015Dismissed
Reshma Vs Rakesh
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0199
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts29 Jul 2015
Rasheed Vs U.T. Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 176
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313, 377, 386 (c) (iii), 401, 482Penal Code, 1860 (IPC) - Section 366-A, 376, 376 (2) (f)